CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1975

273 judgments · page 5 of 14

High Courts05 Sept 1975

Duli Chand Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 158

Delhi Municipal Corporation Act, 1957 — Section 96(1)Motor Vehicles Act, 1939 — Section 48A, 51A, 58APunjab General Clauses Act, 1898 — Section 2
Read judgment
High Courts26 Aug 1975Dismissed

Ram Sarup Vs Ram Chander and Others

Punjab And Haryana At Chandigarh · AIR 1976 P&H 246

Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 3Provincial Insolvency Act, 1920 — Section 60, 60(2)
Read judgment
High Courts14 Aug 1975Dismissed

Mrs. Margaret A. Skinner Vs M.S. Empire Store Connaught Place etc.

Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 794 : (1976) 78 PLR 64

Civil Procedure Code Amendment Act, 1956 — Section 7Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 70, Order 21 Rule 84, Order 21 Rule 90, Order 43 Rule 1Punjab Land Revenue Act, 1887 — Section 141
Read judgment