High Courts13 Aug 1975
Anand Swaroop Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1976) 103 ITR 575
Income Tax Act, 1961 — Section 132(1) , 132(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1975
273 judgments · page 6 of 14
High Courts13 Aug 1975
S.C. Sibal Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1977) 106 ITR 102
Criminal Procedure Code, 1973 (CrPC) — Section 165Income Tax Act, 1961 — Section 132(1), 132(13), 132(5)
High Courts08 Aug 1975Allowed
Swarn Singh and Another Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 803
Constitution of India, 1950 — Article 31, 31(2)Land Acquisition Act, 1894 — Section 3, 4, 5A, 6(3)
High Courts06 Aug 1975
Ran Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 772 : (1975) 77 PLR 773
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Aug 1975
Ran Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 772 : (1975) 77 PLR 773
Constitution of India, 1950 — Article 19, 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Maintenance of Internal Security Act, 1971 — Section 3(1)
High Courts06 Aug 1975Allowed
Basant Kaur and another Vs Smt. Gurdyalo
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0004
High Courts06 Aug 1975Allowed
Man Inder Kaur Vs Jasmel Kaur and others
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts04 Aug 1975Dismissed
Shinder Singh Vs The Guru Nanak University, Amritsar
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0023
High Courts04 Aug 1975Dismissed
Naib Singh and others Vs Mihan Singh and others
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0006
Transfer of Property Act, 1882 — Section 41
High Courts31 Jul 1975
Suhel Singh Vs Deputy Commissioner, Gurdaspur
Punjab And Haryana At Chandigarh · (1976) PLJ 172 : (1985) RRR 573
High Courts31 Jul 1975
Mahant Lachhman Dass Vs Shiromani Gurdwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 594
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 6 Rule 17, Order 9 Rule 8, 102Punjab General Sales Tax Rules, 1949 — Rule 59(2)Sikh Gurdwaras Act, 1925 — Section 10, 12(1), 12(11), 25A, 3
High Courts31 Jul 1975Allowed
Jagdish Parshad Vs Shri Kanhaya Lal etc.
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 768
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)
High Courts30 Jul 1975
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1976) PLJ 41 : (1984) RRR 346
High Courts30 Jul 1975Allowed
Sat Dev Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0001
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 1975Dismissed
The State of Punjab Vs Teja Singh
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0007
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts24 Jul 1975Dismissed
Inspector-General of Police Etc. Vs Amrik Singh
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 417
Central Excises and Salt Act, 1944 — Section 1, 14Punjab Civil Services Rules — Rule 7.3Punjab Police Rules, 1934 — Rule 16.3(1)
High Courts22 Jul 1975Dismissed
Jaswant Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0039
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Jul 1975
The State of Haryana Vs Ram Kumar alias Kundu
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0041
Punjab Excise Act, 1914 — Section 61(i)(a)
High Courts18 Jul 1975Dismissed
Smt. Shanti Devi Vs Puran Chand and others
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0034
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Jul 1975Dismissed
Chatar Sain Vs Bishan Lal
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 739 : (1976) 78 PLR 174
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13, 13(1), 13(2)