High Courts05 Nov 1975Dismissed
Bikramjtit Singh Paul Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1976) RCR(Rent) 67
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1975
273 judgments · page 3 of 14
High Courts04 Nov 1975
Kesri Soda Water Factory and Sweet Shop Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1977) 39 STC 122
Punjab General Sales Tax Act, 1948 — Section 14
High Courts04 Nov 1975Dismissed
Gurdial Singh Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 184
Constitution of India, 1950 — Article 309, 310, 311, 311(2), 313Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 40, 40(3)Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 49
High Courts29 Oct 1975Dismissed
Rikhi Ram and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1976 P&H 196 : (1977) 1 ILR (P&H) 176
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 19, 19(1), 19(6)
High Courts29 Oct 1975
Manmohan Krishan Mahajan Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1977) 107 ITR 420
Income Tax Act, 1961 — Section 132, 132(1), 132(5)
High Courts27 Oct 1975Allowed
U.P. Roadways Gwalior Road, Agra Vs Mst. Sushila Devi and others
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0017
Limitation Act, 1963 — Section 17(1)(c)
High Courts27 Oct 1975
M.L. Trighatia Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1976) 2 LLJ 357
Constitution of India, 1950 — Article 14, 16, 311Evidence Act, 1872 — Section 123
High Courts27 Oct 1975Dismissed
Rattan Lal Ahluwalia Vs Jai Janinder Parshad
Punjab And Haryana At Chandigarh · AIR 1976 P&H 200
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5Contract Act, 1872 — Section 17, 18Partnership Act, 1932 — Section 48, 50, 52
High Courts23 Oct 1975Dismissed
Rajinder Khandpur and Others Vs The Director-Principal, Medical College, Rohtak and Another
Punjab And Haryana At Chandigarh · AIR 1976 P&H 295
Punjab University Calendar Regulations, 1971 — Regulation 12
High Courts23 Oct 1975Dismissed
Rajinder Khandpur etc. Vs The Directorr Principal, Medical College and Another
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 166
Punjab University Calendar Regulations, 1971 — Regulation 12
High Courts23 Oct 1975Dismissed
Hari Singh and another Vs Mela Ram and another
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts22 Oct 1975
Sh. P.N. Khanna and others Vs Sarwan Singh
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0004
Penal Code, 1860 (IPC) — Section 411, 414
High Courts17 Oct 1975Allowed
Smt. Suraj Kaur Vs Som Datta
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 153
Arbitration Act, 1940 — Section 2, 34, 8Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 104(1), 35A, 95Evidence Act, 1872 — Section 20
High Courts17 Oct 1975
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1975) CriLJ 1662
Criminal Procedure Code, 1973 (CrPC) — Section 154, 167, 173, 2, 484Evidence Act, 1872 — Section 27Official Secrets Act, 1923 — Section 3
High Courts17 Oct 1975Allowed
Smt. Suraj Kaur Vs Som Dutta
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 153
Evidence Act, 1872 — Section 20
High Courts16 Oct 1975Allowed
Harbhajan Singh and others Vs Assistant Labour Commissioner and others
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0025
Industrial Disputes Act, 1947 — Section 25F
High Courts15 Oct 1975Allowed
Satpal Singh and others Vs The Union of India and others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 19 : (1975) 77 PLR 781
Constitution of India, 1950 — Article 226
High Courts15 Oct 1975Allowed
Satpal Singh and Others Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 19 : (1975) 77 PLR 781
Constitution of India, 1950 — Article 16, 226, 229Punjab Civil Services (Revised Scale of Pay) Rules, 1969 — Rule 1.8, 6, 6(2), 7
High Courts10 Oct 1975
Madina Dangi Multipurpose Co-operative Society Ltd. Vs Rohtak Central Co-operative Bank Ltd.
Punjab And Haryana At Chandigarh · (1976) PLJ 258 : (1984) RRR 443
High Courts07 Oct 1975Dismissed
Tula Ram and others Vs Kishore Singh
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 482