COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 87 of 107

High Courts24 Mar 2026Disposed Of

Arun Alias Karan Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1204

Constitution Of India, 1950-Article 14, 21, 22, 226, 227Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988-Section 3(1)Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 61, 85

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High Courts23 Mar 2026Disposed Of

Mahipal Singh Mann Vs State Of Punjab, Through The Principal Secretary, Department Of Home Affairs And Justice And Anr

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1224

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High Courts23 Mar 2026Disposed Of

Amrik Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1223

Constitution Of India, 1950-Article 226, 227

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High Courts23 Mar 2026Disposed Of

Narender Singh Vs State Of Haryana And Ors

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1222

Constitution Of India, 1950-Article 226, 227

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High Courts23 Mar 2026Disposed Of

Balwan Singh Vs State Of Haryana And Ors

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1221

Constitution Of India, 1950-Article 226, 227

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High Courts23 Mar 2026Dismissed

Indra Devi Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1220

Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 279, 304A, 337, 427

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High Courts23 Mar 2026Disposed Of

Surender Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1219

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High Courts23 Mar 2026Dismissed

State Of Haryana Cooperative Housing Federation Limited And Another Vs Ram Sarup And Others

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1218

Constitution Of India, 1950-Article 226, 227

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High Courts23 Mar 2026Disposed Of

Vijay Kumar Vs State Of Haryana And Ors

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1217

Constitution Of India, 1950-Article 226, 227Code Of Criminal Procedure, 1973-Section 200

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High Courts23 Mar 2026Disposed Of

HP Cooperative Labour And Construction Society Ltd Vs State Of Punjab And Ors

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1215

Constitution Of India, 1950-Article 226, 227

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High Courts20 Mar 2026Disposed Of

Janmeja Singh Vs State Of Punjab And Other

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1197

Constitution Of India, 1950-Article 226, 227

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High Courts20 Mar 2026Allowed

M/S Essen Auto Forge Pvt. Ltd Vs Punjab State Power Corporation Limited And Another

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1196

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High Courts20 Mar 2026Disposed Of

Naveen Kumar Vs State Of Haryana And Ors

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1195

Constitution Of India, 1950-Article 226, 227

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High Courts20 Mar 2026Dismissed

M/S Oriental Insurance Co. Ltd. And Another Vs Ajit Singh And Another

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1194

Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 379Legal Services Authorities Act, 1987-Section 22C

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High Courts20 Mar 2026Disposed Of

Rajesh Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1193

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High Courts20 Mar 2026Dismissed

M/S Ambey Industries Vs Punjab State Power Corporation Limited (PSPCL) And Others

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1192

Constitution Of India, 1950-Article 226, 227Electricity Act, 2003-Section 82, 84, 84(2), 86

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High Courts20 Mar 2026Disposed Of

Pushp Sharma Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1191

Constitution Of India, 1950-Article 226, 227Code Of Criminal Procedure, 1973-Section 197

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High Courts20 Mar 2026Disposed Of

Gurpreet Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1189

Constitution Of India, 1950-Article 226, 227

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High Courts20 Mar 2026Disposed Of

Parnav Online Solutions Private Limited Vs IDFC Bank Limited

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1188

Constitution Of India, 1950-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 107

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High Courts19 Mar 2026Dismissed

Satish Kumar Bhardwaj Vs Vice Chancellor, Panjab University, Chandigarh And Another

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1203

Punjab Civil Services Rules, Volume I-Rule 6.17(4)(i)(a)

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