High Courts27 Mar 2026Disposed Of
Sandeep Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1227
Constitution Of India, 1950-Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 86 of 107
High Courts27 Mar 2026Disposed Of
Anand Hospital Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1226
Constitution Of India, 1950-Article 226
High Courts27 Mar 2026Dismissed
Tejpal Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1225
Constitution Of India, 1950-Article 14, 226, 227
High Courts25 Mar 2026Dismissed
Lavanya Dreams Banquet Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1241
Constitution Of India, 1950-Article 226, 227
High Courts25 Mar 2026Dismissed
Jaspreet Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1240
Constitution Of India, 1950-Article 226
High Courts25 Mar 2026Disposed Of
Harikesh @ Harikesh Dhanda Vs Guru Jambheshwar University Of Science And Technology And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1239
High Courts25 Mar 2026Dismissed
Rajanti Devi And Others Vs Manoj Kumar And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1238
Constitution Of India, 1950-Article 226, 227
High Courts25 Mar 2026Disposed Of
Lalita And Others Vs Uttar Haryana Bijli Vitran Nigam (UHBVN) And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1236
Constitution Of India, 1950-Article 226, 227
High Courts25 Mar 2026Disposed Of
Dedicated Welfare Association Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1235
Constitution Of India, 1950-Article 226
High Courts25 Mar 2026Disposed Of
M/S Arvindera Electricals Vs Greater Mohali Area Development Authority And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1234
Constitution Of India, 1950-Article 226, 227
High Courts25 Mar 2026Disposed Of
Abdul Gafoor Khan Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1233
Constitution Of India, 1950-Article 226, 227
High Courts24 Mar 2026Disposed Of
M/S Randhawa Tiles And Sand Suppliers, Adda Gillawali, G.T. Road Batala District Gurdaspur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1214
Constitution Of India, 1950-Article 226, 227
High Courts24 Mar 2026Disposed Of
Rajinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1213
Constitution Of India, 1950-Article 226, 227
High Courts24 Mar 2026Disposed Of
Sanjeev Kumar Vij Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1212
Constitution Of India, 1950-Article 226, 227
High Courts24 Mar 2026Dismissed
Jaspreet Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1211
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 279, 337, 338
High Courts24 Mar 2026Disposed Of
Kartar Singh Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1209
Constitution Of India, 1950-Article 226, 227
High Courts24 Mar 2026Disposed Of
M/S Shree Amarnath Tubewell Store Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1208
Constitution Of India, 1950-Article 226, 227
High Courts24 Mar 2026Allowed
Nirmal Singh Vs High Court Of Punjab And Haryana And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1207
Constitution Of India, 1950-Article 226, 227Haryana Group 'D' Employees (Recruitment And Condition Of Service) Rule, 2018-Rule 19, 19(2), 19(3)Haryana Civil Services (Punishment And Appeal) Rules, 2016-Rule 7
High Courts24 Mar 2026Dismissed
Kaushal Chaudhary Alias Kaushal Kumar Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1206
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 148, 149, 302, 307, 353
High Courts24 Mar 2026
Sanesh Alias Sanera Alias Shailash Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1205
Constitution Of India, 1950-Article 14, 21, 22, 226, 227Narcotic Drugs And Psychotropic Substances Act, 1985-Section 3(1), 20, 37, 61, 85