High Courts19 Mar 2026Disposed Of
Kuldeep Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1202
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 88 of 107
High Courts19 Mar 2026Disposed Of
Talwandi Madho Co.Op L&C Society Ltd Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1199
Constitution Of India, 1950-Article 226, 227
High Courts19 Mar 2026Dismissed
Kashmir Singh Bhinder Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1198
Constitution Of India, 1950-Article 226, 227
High Courts18 Mar 2026Disposed Of
Nirmal Singh Vs Secretary Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1173
Constitution Of India, 1950-Article 226, 227
High Courts18 Mar 2026Disposed Of
Gajjan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1172
Constitution Of India, 1950-Article 226, 227
High Courts18 Mar 2026Dismissed
Praveen Kumar Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1171
Constitution Of India, 1950-Article 226, 227State Pharmacy Council Rules, 1951-Rule 104
High Courts18 Mar 2026Disposed Of
Poonam Assi And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1170
Constitution Of India, 1950-Article 226, 227
High Courts18 Mar 2026Dismissed
Aditya Bansal And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1169
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 406, 420
High Courts18 Mar 2026Allowed
Sajjan Singhn Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1167
Constitution Of India, 1950-Article 226, 227Information Technology Act, 2000-Section 66DBharatiya Nyaya Sanhita, 2023-Section 316(2), 318(4)
High Courts18 Mar 2026Disposed Of
Preet Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1166
Constitution Of India, 1950-Article 226, 227Immoral Traffic (Prevention) Act, 1956-Section 3, 4, 5
High Courts17 Mar 2026Dismissed
Harcharan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1182
Constitution Of India, 1950-Article 226, 227
High Courts17 Mar 2026Dismissed
Satpal Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1181
Constitution Of India, 1950-Article 226, 227
High Courts17 Mar 2026Allowed
Union Of India And Others Vs Ram Singh And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1180
High Courts17 Mar 2026Disposed Of
Rajesh Kumari Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1179
Constitution Of India, 1950-Article 226, 227
High Courts17 Mar 2026Disposed Of
Chetanya Anand Vs Nodal Officer, Axis Bank Limited And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1178
Constitution Of India, 1950-Article 226, 227Bharatiya Nyaya Sanhita, 2023-Section 107
High Courts17 Mar 2026Disposed Of
Sunaina Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1177
Constitution Of India, 1950-Article 226, 227
High Courts17 Mar 2026Disposed Of
M/S Safepay Corporation Private Limited Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1176
Constitution Of India, 1950-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 94, 106, 107, 168
High Courts17 Mar 2026Disposed Of
Deepak Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1175
Constitution Of India, 1950-Article 226, 227
High Courts17 Mar 2026Disposed Of
Sanjay Gupta Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1174
Constitution Of India, 1950-Article 226, 227
High Courts16 Mar 2026Disposed Of
Harshman Sharma Vs Punjab University And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1187
Constitution Of India, 1950-Article 226, 227