High Courts16 Mar 2026Dismissed
Rohit Kumar Vs State Project Director, Samagra Shiksha, U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1186
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 89 of 107
High Courts16 Mar 2026Disposed Of
Joginder Singh & Ors Vs Punjab State Power Corporation Limited And Anr.
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1185
Constitution Of India, 1950-Article 21
High Courts16 Mar 2026Disposed Of
Ricky Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1184
High Courts16 Mar 2026Dismissed
Balraj Singh Vs Punjab & Haryana High Court And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1183
Constitution Of India, 1950-Article 14, 16, 21, 226, 227
High Courts13 Mar 2026Dismissed
Aneesh Solanki Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1149
Constitution Of India, 1950-Article 226, 227Registration Of Births And Deaths Act, 1969-Section 15, 25A
High Courts13 Mar 2026Disposed Of
Raj Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1148
Constitution Of India, 1950-Article 226
High Courts13 Mar 2026Disposed Of
Sumninder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1147
Constitution Of India, 1950-Article 226, 227
High Courts13 Mar 2026Disposed Of
Niwas Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1146
High Courts13 Mar 2026Disposed Of
M/S Srism Estates Pvt Ltd Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1145
Constitution Of India, 1950-Article 226, 227
High Courts13 Mar 2026Disposed Of
M/S Himland Sales Agencies Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1144
Constitution Of India, 1950-Article 226, 227
High Courts13 Mar 2026Disposed Of
Dakshin Haryana Bijli Vitran Nigam Limited And Others Vs Corporate Forum For Redressal Of Consumer Grievances And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1143
Constitution Of India, 1950-Article 226, 227Haryana Electricity Regulatory Commission (Duty To Supply Electricity On Request, Power To Recovery Expenditure Incurred In Providing Supply And Power To Require Security) Regulations, 2016- Regulation 4.8.2, 4.8.2 (ii), 4.8.2 (iii)Electricity Act, 2003-Section 135, 138, 142
High Courts13 Mar 2026Disposed Of
Chaman Lal Vs Deputy Commissioner, Faridabad And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1142
Constitution Of India, 1950-Article 226, 227
High Courts13 Mar 2026Dismissed
Suman Gupta Vs Permanent Lok Adalat (Public Utility Services) Bhiwani And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1141
Constitution Of India, 1950-Article 226
High Courts12 Mar 2026Disposed Of
Jaswinder Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1155
Constitution Of India, 1950-Article 226, 227
High Courts12 Mar 2026
Rishi Ganga Enterprises Limited Vs Additional Director General Of Foreign Trade
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1154
Constitution Of India, 1950-Article 226, 227
High Courts12 Mar 2026Disposed Of
Bhuvan Chandel And Ors Vs Union Of India And Anr
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1153
Panjab University Calender Volume I, 2007- Regulation 14.15
High Courts12 Mar 2026Allowed
M/S Freshtym Indiamart Through Its Proprietor Vs Kotak Mahindra Bank Ltd. And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1152
Constitution Of India, 1950-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 107
High Courts12 Mar 2026Dismissed
Jagdeep Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1151
Constitution Of India, 1950-Article 226, 227
High Courts12 Mar 2026
Surinder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1150
Constitution Of India, 1950-Article 14, 21, 215Punjab Civil Services (Revised Pay) Rules, 2021-Rule 9
High Courts11 Mar 2026Disposed Of
Gaurav Kumar And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1125
Constitution Of India, 1950-Article 226