High Courts11 Mar 2026Dismissed
Ravi Sarangal Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1124
Constitution Of India, 1950-Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 90 of 107
High Courts11 Mar 2026Dismissed
Harbhajan Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1123
Constitution Of India, 1950-Article 226, 227
High Courts11 Mar 2026Disposed Of
Om Parkash Deceased Thr. His LRS Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1122
Prevention Of Money-Laundering Act, 2002-Section 26
High Courts11 Mar 2026Disposed Of
Suneel Vs Dakshin Haryana Bijli Vitran Nigam Limited And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1121
Constitution Of India, 1950-Article 226, 227
High Courts11 Mar 2026Allowed
Raminder Kaur Gulati Vs Union Of India And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1120
Constitution Of India, 1950-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 107
High Courts11 Mar 2026Allowed
Jaskaran Singh Gulati Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1119
Constitution Of India, 1950-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 107
High Courts11 Mar 2026Disposed Of
M/S Chhabra Engineering Works Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1118
High Courts10 Mar 2026Disposed Of
Aman Verma And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1133
Constitution Of India, 1950-Article 226, 227
High Courts10 Mar 2026Allowed
Attar Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1132
Constitution Of India, 1950-Article 226, 227Punjab Civil Services Rules, Volume I-Rule 7.3B, 7.3B(3)Indian Penal Code, 1860-Section 120B, 464, 468, 471, 511
High Courts10 Mar 2026Dismissed
Ravi Shanker Mittal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1131
Constitution Of India, 1950-Article 226Haryana Civil Service (General) Rules, 2016-Rule 108, 110
High Courts10 Mar 2026Dismissed
Dinco 4 Wheels Llp Alias Dinco Motors Vs Manoj Kumar And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1130
Constitution Of India, 1950-Article 226, 227
High Courts10 Mar 2026Allowed
Bxxxxx Kxxxx And Another Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1129
Constitution Of India, 1950-Article 226, 227Bharatiya Nyaya Sanhita, 2023-Section 3(5), 87, 137(3)
High Courts10 Mar 2026Dismissed
Baba Ghalla Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1128
High Courts10 Mar 2026Allowed
Uttar Haryana Bijli Vitran Nigam Ltd. And Others Vs M/S J.B. Stone Crusher And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1127
Constitution Of India, 1950-Article 226, 227Electricity Act, 2003-Section 56, 56(1), 56(2), 126, 127
High Courts10 Mar 2026Disposed Of
Sunil Kumar Vs State Of Haryana And Anr
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1126
Constitution Of India, 1950-Article 226, 227
High Courts09 Mar 2026Disposed Of
Massa Singh Dhillon Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1140
High Courts09 Mar 2026Disposed Of
Sukhwant Kaur And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1139
High Courts09 Mar 2026Disposed Of
Puneet Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1138
Punjab Civil Service Rules, Volume I-Rule 7.5
High Courts09 Mar 2026Disposed Of
Jasbir Singh And Another Vs HDFC Bank And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1136
Bharatiya Nyaya Sanhita, 2023-Section 94
High Courts09 Mar 2026Disposed Of
Kamaljit Kaur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1135
Constitution Of India, 1950-Article 226, 227Punjab Panchayati Raj Act, 1994-Section 24(3)