High Courts09 Mar 2026Disposed Of
Sandeep Jindal And Another Vs Punjab National Bank And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1134
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 91 of 107
High Courts07 Mar 2026Disposed Of
Sunita Rani Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1117
High Courts07 Mar 2026Disposed Of
Simran Katyal Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1116
Constitution Of India, 1950-Article 226, 227
High Courts07 Mar 2026Dismissed
Surjit Singh Vs Financial Commissioner, Appeals-1, Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1115
High Courts07 Mar 2026Dismissed
Resham Singh Vs Financial Commissioner, Appeals-1, Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1114
High Courts07 Mar 2026Disposed Of
Urmila And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1113
Constitution Of India, 1950-Article 226, 227
High Courts07 Mar 2026
Mukesh Kumar And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1112
Constitution Of India, 1950-Article 14, 16, 38(2), 39, 39(d), 141, 200, 226, 227Companies Act, 1956-Section 14, 292
High Courts07 Mar 2026Allowed
Paramjit Kaur And Others Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1111
Constitution Of India, 1950-Article 14, 15(3), 21, 39(a), 41, 226, 227, 300APunjab Civil Services Rules, Volume II-Rule 6.17(4), 8.35, 8.35(2)(i), 8.35(2)(b)Haryana Civil Services (Pensions) Rules, 2016-Rule 8, 10(B) (i)(a)
High Courts06 Mar 2026Dismissed
Baljeet Kaur Vs Union Of India And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1165
High Courts06 Mar 2026Disposed Of
Chand Kumar Sangwan Vs Uttar Haryana Bijli Vitran Nigam Limited And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1164
Constitution Of India, 1950-Article 226, 227Haryana Civil Service (Pension) Rules 2016-Rule 15
High Courts06 Mar 2026Allowed
SEL Manufacturing Company Ltd Vs Deputy Commissioner Of Income Tax, Central Circle-3, Ludhiana
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1163
Income Tax Act, 1961-Section 3(1),133(6) , 148, 148A, 148A(b), 148A(d), 149, 149(1), 149A(c), 149A(d), 151, 151(i), 151(2)
High Courts06 Mar 2026Disposed Of
Satyendra Packing Limited Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1162
High Courts06 Mar 2026Dismissed
Lakshey Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1161
Constitution Of India, 1950-Article 226, 227
High Courts06 Mar 2026Dismissed
Pardeep Kumar Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1160
Constitution Of India, 1950-Article 226, 227, 311Punjab Police Rules, 1934-Rule 9.18(1)(c)
High Courts06 Mar 2026Dismissed
Munish Goel Vs UCO Bank And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1159
Code Of Civil Procedure, 1908-Section 151, Order 22 Rule 3Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(2), 13(4), 14, 17
High Courts06 Mar 2026Disposed Of
Pradeep Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1157
Constitution Of India, 1950-Article 226, 227
High Courts06 Mar 2026Disposed Of
Neha Vs UCO Bank And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1156
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 107
High Courts05 Mar 2026Dismissed
Inspector Satwant Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1110
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 120B, 352, 384Prevention Of Corruption Act, 1988-Section 7, 13
High Courts05 Mar 20262023 SCC Online SC 994"
Kamaljit Singh And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1109
Constitution Of India, 1950-Article 226, 227
High Courts05 Mar 2026Dismissed
Parvinder Lamba Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1108
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 34, 307, 323, 325, 427, 506