High Courts25 Feb 2026Allowed
Madan Lal And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1875
Constitution Of India, 1950-Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 93 of 107
High Courts24 Feb 2026Allowed
Rajinder Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1859
Constitution Of India, 1950-Article 226, 227Punjab Civil Services Rules, Volume II- Rule 2.2 (b)
High Courts24 Feb 2026Disposed Of
Dr. Ravi Nagpal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1858
Punjab Affiliated Colleges (Security Of Service) Act, 1974-Section 7A
High Courts24 Feb 2026Disposed Of
Suresh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1857
Constitution Of India, 1950-Article 226, 227
High Courts24 Feb 2026Disposed Of
Sanjeev Kumar And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1856
Punjab Affiliated Colleges (Security Of Service) Act, 1974-Section 7A
High Courts24 Feb 2026Dismissed
Deva Singh (Since Deceased) Through His Legal Representative(S) And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1855
Constitution Of India, 1950-Article 226, 227Code Of Civil Procedure, 1908-Section 151, Order 1 Rule 10Punjab Security Of Land Tenure Rules, 1956- Rule 6(6), 20C
High Courts24 Feb 2026Disposed Of
Jasveer Kaur And Another Vs Indian Bank And Another
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1854
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(2), 13(4)
High Courts24 Feb 2026Dismissed
Ram Rattan Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1853
Constitution Of India, 1950-Article 226, 227, 311Punjab Civil Service Rules, Volume I- Rule 3.26(d)Indian Penal Code, 1860-Section 395
High Courts23 Feb 2026Disposed Of
Charanjit Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1865
Constitution Of India, 1950-Article 226, 227Punjab Civil Services Rules, Volume I- Rule 8.21(aa)Punjab Civil Services Rules, Volume II-Rule 2.2(b)
High Courts23 Feb 2026Dismissed
Micron Instruments Pvt. Ltd Vs Presiding Officer And Anr.
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1864
High Courts23 Feb 2026Disposed Of
Prabh Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1863
Constitution Of India, 1950-Article 226,227
High Courts23 Feb 2026Disposed Of
Bachan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1862
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007-Section 7(1), 7(2), 15(1), 15(2), 16
High Courts23 Feb 2026Disposed Of
Deepak Sharma Vs State Of Haryana Punjab And Ors
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1861
Constitution Of India, 1950-Article 226, 227
High Courts23 Feb 2026Disposed Of
Mukesh Sharma Vs Guru Nanak Dev University And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1860
High Courts20 Feb 2026Disposed Of
Vinod Kumar And Anr Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1844
Constitution Of India, 1950-Article 226, 227
High Courts20 Feb 2026Dismissed
Bijender Singh, ASI Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1843
Constitution Of India, 1950-Article 226, 227
High Courts20 Feb 2026Disposed Of
Pragati Chaudhary Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1842
Constitution Of India, 1950-Article 226
High Courts20 Feb 2026Dismissed
Karambir Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1841
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 120B, 166, 166A, 202, 217, 218, 389, 506Prevention Of Corruption Act, 1988-Section 7, 8, 13
High Courts20 Feb 2026Dismissed
Arvind Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1840
Constitution Of India, 1950-Article 226, 227
High Courts20 Feb 2026Disposed Of
Mamta And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1839
Constitution Of India, 1950-Article 226