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Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 92 of 107

High Courts05 Mar 2026ii Syed Yakoob v. K.S. Radhakrishnan"

Tejinder Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1105

Constitution Of India, 1950-Article 226, 227Prevention Of Corruption Act, 1988-Section 8, 9, 13Code Of Criminal Procedure, 1973-Section 156
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High Courts25 Feb 2026Disposed Of

Satyawanti Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1880

Constitution Of India, 1950-Article 226, 227Bharatiya Nyaya Sanhita, 2023-Section 308(2)Prevention Of Corruption Act, 1988-Section 7
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High Courts25 Feb 2026Disposed Of

Kashmir Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1878

Constitution Of India, 1950-Article 226, 227Punjab Police Rules, 1934- Rule 16.2, 16.28Prevention Of Corruption Act, 1988-Section 7, 13(2)
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