High Courts20 Feb 2026Dismissed
Anil Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1838
Constitution Of India, 1950-Article 226Arms Act, 1959-Section 25
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 94 of 107
High Courts20 Feb 2026Disposed Of
Gagandeep Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1837
Constitution Of India, 1950-Article 226, 227
High Courts19 Feb 2026Disposed Of
Jagsir Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1849
Constitution Of India, 1950-Article 226, 227
High Courts19 Feb 2026Dismissed
Baldev Singh Vs Guru Nanak Dev University, Amritsar And Another
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1852
Code Of Civil Procedure, 1908-Section 151
High Courts19 Feb 2026Disposed Of
Tarvinder Singh Vs Punjab State Power Corporation Ltd. And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1851
Constitution Of India, 1950-Article 226, 227
High Courts19 Feb 2026Allowed
Rakesh Vats Vs Haryana Seeds Development Corporation Ltd
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1850
Constitution Of India, 1950-Article 226, 227
High Courts19 Feb 2026Dismissed
Hardev Singh And Others Vs Pepsu Road Transport Corporation And Another
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1848
Constitution Of India, 1950-Article 226, 227
High Courts19 Feb 2026Disposed Of
Asha Devi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1847
Constitution Of India, 1950-Article 226, 227
High Courts19 Feb 2026Disposed Of
Dr. Nimmi Vs Punjabi University, Patiala And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1845
High Courts18 Feb 2026reported as (2021) 11 SCC 780
Sunita And Ors. Vs Raj Pal Singh And Ors
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1819
High Courts18 Feb 2026Allowed
Deepak Kumar @ Deepa Vs Jagjit Singh And Another
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1818
High Courts18 Feb 2026Allowed
Sukhdev @ Sukhdev Alias Sukha Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1817
Constitution Of India, 1950-Article 21Indian Penal Code, 1860-Section 148, 149, 302, 323Schedule Castes And Schedule Tribes (Prevention Of Atrocities) Act, 1989-Section 3(2)(va)
High Courts18 Feb 2026Partly Allowed
Chander Bhan Vs Abhey Ram (Deceased) Through His Lrs And Another
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1816
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 151, Order 6 Rule 17, Order 22 Rule 4, Order 41 Rule 27, Order 41 Rule 27(b), Order 41 Rule 27(c)
High Courts18 Feb 2026Disposed Of
Mohinder Singh Mann Vs Punjab Agricultural University, Ludhiana
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1815
High Courts18 Feb 2026Disposed Of
Sanjay Kumar Vs Secretary Department Of Higher Education & Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1814
Constitution Of India, 1950-Article 226, 227
High Courts18 Feb 2026Disposed Of
Manminder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1813
High Courts18 Feb 2026Disposed Of
Mohinder And Others Vs Municipal Corporation, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1812
Constitution Of India, 1950-Article 226, 227
High Courts18 Feb 2026Dismissed
Sanjit Kumar Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1811
Constitution Of India, 1950-Article 226, 227
High Courts17 Feb 2026Disposed Of
Jot Khurana (Minor) Through Guardian Vs District Magistrate, District Fazilka And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1825
High Courts17 Feb 2026Disposed Of
Constable Latesh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 02 P&H CK 1824
Constitution Of India, 1950-Article 226