High Courts02 Apr 2026Disposed Of
Karan Singh Randhawa Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0330
Constitution Of India, 1950-Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 85 of 107
High Courts02 Apr 2026Disposed Of
Satish Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0329
Constitution Of India, 1950-Article 226, 227
High Courts02 Apr 2026Disposed Of
Vikas Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0328
Constitution Of India, 1950-Article 226, 227Bharatiya Nyaya Sanhita, 2023-Section 316(5), 318(4)
High Courts02 Apr 2026Dismissed
Inderpreet Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0327
Constitution Of India, 1950-Article 226
High Courts02 Apr 2026Dismissed
Lakhwinder Pal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0326
Constitution Of India, 1950-Article 226, 227
High Courts01 Apr 2026Disposed Of
Prerna Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0336
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 406, 498ADowry Prohibition Act, 1961-Section 4
High Courts01 Apr 2026Disposed Of
Gaurav And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0335
Constitution Of India, 1950-Article 226, 227Bharatiya Nyaya Sanhita, 2023-Section 106, 281
High Courts01 Apr 2026
Savitri Devi @ Kanto Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0334
Constitution Of India, 1950-Article 226, 227
High Courts01 Apr 2026Disposed Of
EASI Ram Niwas Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0333
High Courts30 Mar 2026Disposed Of
Vinod Kumar Vs Permanent Lok Adalat (Public Utility Services), UT Chandigarh And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1249
Constitution Of India, 1950-Article 226, 227Public Premises (Eviction Of Unauthorised Occupants) Act, 1971-Section 5
High Courts30 Mar 2026Disposed Of
Harjit Singh Brar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1247
Constitution Of India, 1950-Article 226, 227
High Courts30 Mar 2026Dismissed
Dr. Jaspal Singh Aujla Vs Dr. BR Ambedkar National Institute Of Technology & Ors
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1246
Constitution Of India, 1950-Article 226
High Courts30 Mar 2026Disposed Of
Satnam Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1245
Constitution Of India, 1950-Article 226
High Courts30 Mar 2026
Dr. Dev Raj Sharma And Another Vs Guru Angad Dev Veterinary & Animal Science University, Ludhiana And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1243
Constitution Of India, 1950-Article 226, 227Code Of Civil Procedure, 1908-Section 151
High Courts30 Mar 2026
Prof. R.C. Dhand Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1242
Constitution Of India, 1950-Article 226, 227
High Courts27 Mar 2026Allowed
Kulwant Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1232
Constitution Of India, 1950-Article 14, 16(1), 226, 227
High Courts27 Mar 2026Dismissed
Aliza Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1231
Constitution Of India, 1950-Article 226, 315
High Courts27 Mar 2026Disposed Of
Bhagwan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1230
Constitution Of India, 1950-Article 226, 227Narcotic Drugs And Psychotropic Substances Act, 1985-Section 15, 29
High Courts27 Mar 2026Dismissed
Amritpal Singh Vs Union Of India & Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1229
Constitution Of India, 1950-Article 21, 22, 101, 105, 105(1)National Security Act, 1980-Section 3(2), 3(4), 3(5), 8, 15
High Courts27 Mar 2026Disposed Of
Davinder Singh Vs Punjab State Information Commission And Others
Punjab And Haryana At Chandigarh · (2026) 03 P&H CK 1228