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Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 28 of 107

High Courts31 Aug 2026Dismissed

Aman Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0951

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2)Bharatiya Nyaya Sanhita, 2023-Section 109(1), 115, 118(1), 296, 351(3)
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High Courts31 Aug 2026Disposed of

Raj Kumar Tayal Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0950

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 346Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 120-B, 406, 420
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High Courts31 Aug 2026Allowed

Kamal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0948

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 358Indian Penal Code, 1860-Section 147, 148, 149, 302Code of Criminal Procedure, 1973-Section 319
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High Courts31 Aug 2026Dismissed

Harpreet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0947

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 118(1), 115(2), 191(3), 190, 118(2)
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High Courts31 Aug 2026Dismissed

Rahul Rajput Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0945

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 118(1), 351(2), 305
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High Courts31 Aug 2026Dismissed

Harwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0941

Code of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita-Section 109, 3(5)Indian Penal Code, 1860-Section 307, 34
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High Courts31 Aug 2026Dismissed

Avtar Singh Aulakh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0940

Code of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 108, 56Indian Penal Code, 1860-Section 306, 116
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High Courts31 Aug 2026Dismissed

Madan Das Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0939

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Section 120-B, 406, 420
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