High Courts27 Aug 2026
Avinash Malik & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4571
Constitution of India-Article 226Land Acquisition Act, 1894-Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 29 of 107
High Courts27 Aug 2026
Shashi Kant Mishra & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4572
Constitution of India-Article 226, 14, 16
High Courts27 Aug 2026
Jagvir Singh Mann Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4573
Constitution of India-Article 226/227
High Courts27 Aug 2026
Karamjeet Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4574
Constitution of India-Article 226, 227
High Courts27 Aug 2026
Reena Saini Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4575
Constitution of India-Article 226, 227
High Courts27 Aug 2026
Parmjit Singh & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4576
Constitution of India-Article 226
High Courts27 Aug 2026
Virender Singh Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4577
Constitution of India-Article 226, 226(2), 227, 32, 266, Part IIICode of Civil Procedure-Section 20
High Courts27 Aug 2026
Kamit Jain & Anr. Vs Indian Overseas Bank & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4578
Constitution of India-Articles 226, 227SARFAESI Act, 2002
High Courts27 Aug 2026
Rahul Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4579
High Courts27 Aug 2026
Boor Singh & Anr. Vs Financial Commissioner, Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4580
Constitution of India-Articles 226, 227
High Courts27 Aug 2026
EHC Jaspal & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4581
High Courts27 Aug 2026Disposed Of
Keerti Kumari Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4582
Constitution of India-Article 226, 227, 309Haryana Technical Education Department (Group B) Service Rules, 2001-Rule 15
High Courts27 Aug 2026
M/s Zee Enterprises Vs Sunil Kumar & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4583
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 29, 10(1)(c), 25-F
High Courts27 Aug 2026
Raj Pal Singh Vs Managing Director, Haryana Tourism Corporation Limited & Ors.
Punjab And Haryana At Chandigarh · 2018 INSC 708
Constitution of India-Article 226, 227, 300-APayment of Gratuity Act, 1972-Section 4(1), 4(5), 4(6), 4(6)(a), 4(6)(b)(ii)Industrial Employment (Standing Orders) Act, 1946-Section 5
High Courts27 Aug 2026
Tek Chand & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4585
Constitution of India-Article 226
High Courts27 Aug 2026
Bahadur Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4586
CPC-Section 151Constitution of India-Articles 226/227Punjab Civil Services Rules Volume II-Rule 3.17 A, 3.17 A(ii)(a)
High Courts27 Aug 2026
Sanjay Kumar & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4587
Constitution of India-Article 226
High Courts27 Aug 2026
Jaswant Singh Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4588
Constitution of India-Articles 226, 227
High Courts27 Aug 2026
Surender Kumar & Ors. Vs Kurukshetra University & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4589
Constitution of India-Article 226
High Courts27 Aug 2026Dismissed
Rekha @ Rekha Ladhar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0827
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 331(4), 305, 317(2)