High Courts31 Aug 2026

Kanta Sharma Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4554

Constitution of India-Article 226Punjab Excise and Taxation Department Subordinate Offices (Ministerial) Class III Service Rules, 1964-Rule 10
High Courts31 Aug 2026Dismissed

Manpreet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:121108

Indian Penal Code, 1860-Section 279, 337, 338, 427Code of Criminal Procedure, 1973-Section 161, 173, 207, 313
High Courts31 Aug 2026Allowed

Alex @ Addy Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0959

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29
High Courts31 Aug 2026Allowed

Anuj @ Anuj Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0958

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure-Section 439Bharatiya Nyaya Sanhita, 2023-Section 324(4), 309(4), 310(2), 311, 238A
High Courts31 Aug 2026Dismissed

Jamil @ Jamshed Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0957

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015-Section 3, 13(1), 8, 13(3)Bharatiya Nyaya Sanhita, 2023-Section 3(5)
High Courts31 Aug 2026Dismissed

Kamaljit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0956

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure-Section 438Bharatiya Nyaya Sanhita, 2023-Section 318(4), 351(1)
High Courts31 Aug 2026Allowed

Kuldeep Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0955

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 482Punjab Travel Professional (Regulation) Act, 2014-Section 13
High Courts31 Aug 2026Allowed

Gourav Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0954

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 115(2), 118(1), 126(2), 351, 3(5), 109
High Courts31 Aug 2026Dismissed

Bobby @ Bobby Atwal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0953

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 109, 115(2), 191(3), 190, 126(2)