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Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 26 of 107

High Courts01 Sept 2026Allowed

Gagandeep Kaur Vs. State of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0038

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 480(2)Bharatiya Nyaya Sanhita, 2023-Section 108/3(5)Code of Criminal Procedure, 1973-Section 437
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High Courts01 Sept 2026Allowed

Narender Vs. State of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0037

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 318(4), 336(3), 338, 340, 61(2)
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High Courts01 Sept 2026Allowed

Rajbir @ Bholu Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:122779

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 147, 149, 302, 201Code of Criminal Procedure, 1973-Section 174
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High Courts01 Sept 2026Allowed

Gagandeep Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:122756

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 480(2)Bharatiya Nyaya Sanhita, 2023-Section 108, 3(5)Code of Criminal Procedure, 1973-Section 437, 439
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High Courts01 Sept 2026Allowed

Narender Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:122715

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 318(4), 336(3), 338, 340, 61(2)
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