High Courts26 Aug 2026
Siri Bhagwan Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4590
Constitution of India-Articles 226, 227Punishment and Appeal Rules, 1952-Rules 7, 8Punjab Civil Services Rules-Rule 7.3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 31 of 107
High Courts26 Aug 2026
Harpal Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4591
High Courts26 Aug 2026
Shanti Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4592
Constitution of India-Article 226, 227The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47Rights of Persons with Disabilities Act, 2016-Section 102(1), 2(r)
High Courts26 Aug 2026
Sumer Singh Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court, Panipat & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4593
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 2(s), 11-A
High Courts26 Aug 2026
Chhajju Alias Sajjan Singh Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4594
Constitution of India-Articles 226, 227BNS, 2023-Section 115(2), 118(1), 351(1), 353(3), 3(5)
High Courts26 Aug 2026
Shri Dhanwantri Ayurvedic College & Dabur Dhanwantri Ayurvedic Hospital Vs Chandigarh Administration & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4595
High Courts26 Aug 2026
Anil Singla And Company & Ors. Vs Reserve Bank Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4596
High Courts26 Aug 2026
Chakar Singh (deceased) through LRs & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4597
Displaced Persons (Compensation and Rehabilitation) Act, 1954Land Acquisition Act, 1894-Section 4
High Courts26 Aug 2026
Dalmeet Saini Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4598
Constitution of India-Articles 226, 227Land Acquisition Act, 1894-Section 4, 6
High Courts26 Aug 2026
Dharamvir Sharma Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4599
Constitution of India-Article 226, 227, 14, 16Haryana Civil Services (ACP) Rules, 2016
High Courts26 Aug 2026
Narveer Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4600
High Courts26 Aug 2026Disposed Of
M/s Amba Promoters and Developers Private Limited Vs The State of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4601
Constitution of India-Articles 226, 227Land Acquisition Act, 1894-Sections 4, 6, 5-A, 18Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 101-A
High Courts26 Aug 2026
Passion Gaming Private Limited Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4602
CGST Rules, 2017-Rule 31A(3)
High Courts26 Aug 2026
Rakesh Kumar Gupta Vs Life Insurance Corporation Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4603
IPC-Sections 419, 420, 170Life Insurance Corporation of India (Agents) Regulations, 1972-Regulations 10, 10(6), 13, 16, 16(1)(b), 19, 19(1)
High Courts26 Aug 2026
Rajesh Nain Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4604
Constitution of India-Articles 226, 227
High Courts26 Aug 2026Disposed Of
Aalamgir & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4605
Constitution of India-Article 226, 227Land Acquisition Act, 1894-Section 4, 5, 5A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 101-A
High Courts26 Aug 2026
Monu Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court, Rohtak, Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4606
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 2-A, 2(s), 2(oo), 25B, 25B(1), 25B(2), 25F, 25G, 25H
High Courts26 Aug 2026
State Of Punjab & Ors. Vs Suman Bala & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4607
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Sections 25-G, 25-H, 25-F, 10(1)(c), 10, 17-BLimitation Act, 1963
High Courts26 Aug 2026
Ajit & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4608
Constitution of India-Articles 226, 227
High Courts26 Aug 2026
Shamsher Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, Hisar & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4609
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 25-F, 25-G, 25-H