High Courts06 Apr 2018Allowed
Nankai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0238
Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 115 of 150
High Courts06 Apr 2018Disposed Of
Komal Prajapati and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0237
High Courts06 Apr 2018Disposed Of
Harpreet Singh Sarna Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0236
Code Of Criminal Procedure, 1973 — Section 173
High Courts06 Apr 2018Disposed Of
Prabhjot Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0235
High Courts06 Apr 2018Disposed Of
Neha Yadav and another Vs U.T. Chandigarh and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0234
Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Apr 2018Disposed Of
Jasika Joshi and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0233
High Courts06 Apr 2018Allowed
Babu Ram Arora and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0232
High Courts06 Apr 2018Disposed Of
Kuldeep Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0231
High Courts06 Apr 2018Allowed
Buta Singh and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0230
High Courts06 Apr 2018Disposed Of
Narinder Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0229
Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Apr 2018Disposed Of
Aarti Rana and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0228
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Apr 2018Disposed Of
Gulshan Ahuja Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0227
High Courts06 Apr 2018Allowed
Madhu Dogra Vs State of Punjab
Punjab And Haryana At Chandigarh · 2018 (2) RCR(Cri) 707: 2018 (3) CriCC 122 : 2018 AllMR(Cri)(Jou) 311
Code Of Criminal Procedure, 1973 — Section 439, 437(3)
High Courts06 Apr 2018Disposed Of
Sukhwinder Singh @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0225
High Courts06 Apr 2018Allowed
Sarabjit Singh Vs U.T. Administration and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0224
High Courts06 Apr 2018Dismissed
Mandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0223
Code Of Criminal Procedure, 1973 — Section 438
High Courts06 Apr 2018Allowed
Balram Sharma Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0222
Hindu Marriage Act, 1955 — Section 13B
High Courts06 Apr 2018Disposed Of
Tej Partap Singh @ Partap Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0221
High Courts06 Apr 2018Allowed
Sunil Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0220
High Courts06 Apr 2018Allowed
Karnail Singh And Ors Vs State Of Punjab Nd Anr
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0219
Hindu Marriage Act, 1955 — Section 13-B