High Courts10 Apr 2018Disposed Of
Balbir Kumar Bhatia and Co Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0265
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 113 of 150
High Courts10 Apr 2018Disposed Of
Tasbir @ Tasveer Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0264
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Apr 2018Disposed Of
Vijay Kumar and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0263
High Courts10 Apr 2018Disposed Of
Noor and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0262
High Courts10 Apr 2018Disposed Of
Renu and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0261
High Courts10 Apr 2018Disposed Of
Pooja and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0260
High Courts10 Apr 2018Disposed Of
Jaspreet Kaur And Another Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0259
High Courts09 Apr 2018Disposed Of
Satnam Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0258
Code Of Criminal Procedure, 1973 — Section 438
High Courts09 Apr 2018Disposed Of
Komalpreet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0257
Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Apr 2018Dismissed
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0256
High Courts09 Apr 2018Disposed Of
Sahraj @ Sandhya and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0255
Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Apr 2018Disposed Of
Sarabjeet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0254
Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Apr 2018Disposed Of
Srinku Rani and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0253
Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Apr 2018Partly Allowed
Poonam Devi And Others Vs Leela Ram And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0453
Motor Vehicles Act, 1988 — Section 166
High Courts07 Apr 2018Allowed
Smt. Manju And Others Vs Ashok Kumar And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0452
Motor Vehicles Act, 1988 — Section 166
High Courts06 Apr 2018Allowed
Daljit Singh Vs Janraj Singh And Another
Punjab And Haryana At Chandigarh · AIR 2018 (P&H) 115
Transfer Of Property Act, 1882 — Section 52Specific Relief Act, 1963 — Section 20Code Of Civil Procedure, 1908 — Section 97(1), 100
High Courts06 Apr 2018Dismissed
Lokinder Singh & Other Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0496
Land Acquisition Act, 1894 — Section 4, 4(1), 11, 18, 23, 24, 25, 54Income Tax Act, 1961 — Section 2(4)(iii)Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts06 Apr 2018Dismissed
Ardeep Kumar Batta Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · AIR 2018 (P&H) 122 : (2018) 190 PunLR 731
Haryana Motor Vehicles Taxation Act, 2016 — Section 2(c), 2(1)(a), 2(1)((c), 2(1)(j), 2(1)(k), 3, 4, 9, 10, 10(2), 13, 14, 15, 18, 22
High Courts06 Apr 2018Dismissed
Ashok Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · AIR 2018 (P&H) 120
Haryana Panchayati Raj Act, 1994 — Section 51, 51(5), 51(2), 51(1)(a)Indian Penal Code, 1860 — Section 409, 420Constitution Of India, 1950 — Article 226, 227
High Courts06 Apr 2018Allowed
Ranjit Singh @ Raju Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0475
Indian Penal Code, 1860 — Section 379, 399, 402, 411, 457, 380Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 61, 85Arms Act, 1959 — Section 25, 54, 49