COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 111 of 150

High Courts17 Apr 2018

Pooja Devi (minor) Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 3 RCR(Cri) 268

Indian Penal Code, 1860 — Section 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 6Code of Criminal Procedure, 1973 — Section 357A

High Courts17 Apr 2018Dismissed

Kulbir Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2018) 190 PunLR 785 : (2019) 1 RCR(Cri) 700

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15Parole Act, 2012 — Section 2(aa)(v), 3(1)(d), 5(A)(2), 8, 9

High Courts17 Apr 2018

Devki Devi Jain Memorial College for Women Vs Punjab State Power Corporation Limited and others

Punjab And Haryana At Chandigarh · (2018) 190 PunLR 804

Electricity Act, 2003 — Section 126, 127, 127(1), 127(2), 127(4)

High Courts17 Apr 2018Disposed off

Simrandeep Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 190 PunLR 777 : (2019) 1 RCR(Cri) 701

High Courts17 Apr 2018Allowed

Prince Pal Singh Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0325

Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 2, 2(aa)(i)(13), 3(1)(a)(c), 3(1)(b), 3 (2)(b)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 17(c), 18(b), 18Haryana Good Conduct Prisoners (Temporary Release) Amendment Act, 2012 — Section 5A, 5(A)(2)

High Courts17 Apr 2018Allowed

Poonam Arya and others Vs Rukmani Devi and others

Punjab And Haryana At Chandigarh · (2018) 191 PunLR 127

Code of Civil Procedure, 1908 — Section 11

High Courts17 Apr 2018Allowed

Mukhtiar Singh Vs Surjit Kaur and another

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0323

High Courts16 Apr 2018Disposed Off

Bir Mati And Others Vs Joginder Singh

Punjab And Haryana At Chandigarh · (2018) 190 PunLR 581

Employee’s Compensation Act, 1923 — Section 2(1)(n)(29)

High Courts16 Apr 2018Dismissed

Satya Wati Vs Narinder Kumar Ahluwalia (Since Deceased) Through Lr Rajesh Kumar Ahluwalia And Another

Punjab And Haryana At Chandigarh · (2018) 1 RCR(Rent) 532

Haryana Urban (Control Of Rent And Eviction) Act, 1973 — Section 13, 13(2), 13(3), 13(2)(iii), 13(2)(3), 14Code Of Civil Procedure, 1908 — Section 11

High Courts16 Apr 2018Dismissed

Sugan Singh Vs Emerson Information Technology Solutions And Another

Punjab And Haryana At Chandigarh · (2018) 190 PunLR 728

Code Of Civil Procedure, 1908 — Order 7 Rule 11Constitution Of India, 1950 — Article 227

High Courts16 Apr 2018Allowed

Rajinder Kaur and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0322

Hindu Adoption and Maintenance Act, 1956 — Section 10(IV), 12

High Courts16 Apr 2018Partly Allowed

Sunita Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0321

Haryana Compassionate Assistance to Dependents of Deceased Government Employees Rules, 2003 — Rule 3(d)(ii)

High Courts16 Apr 2018Dismissed

Bhupender Singh Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0320

Constitution of India, 1950 — Article 226, 309

High Courts16 Apr 2018Dismissed

Ram Singh Vs Financial Commissioner, Punjab and others

Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 293

Constitution of India, 1950 — Article 226, 227

High Courts16 Apr 2018Dismissed

Balbir Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0318

Public Premises Act, 1975 — Section 4, 5, 7Code of Civil Procedure, 1908 — Section Order 21 Rule 11

High Courts12 Apr 2018Disposed Off

Rakesh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0483

High Courts11 Apr 2018Disposed off

Naresh Kumar Vs Indian Oil Corporation & Others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0457

High Courts11 Apr 2018Disposed Of

Priya and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0285

High Courts11 Apr 2018Disposed Of

Sandeep Kaur and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0284

High Courts11 Apr 2018

Suman and another Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0283