High Courts19 Apr 2018Dismissed
Ramesh Lal Vs Bharat Petroleum Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 779
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 109 of 150
High Courts19 Apr 2018Dismissed
Murti Devi Vs Chhoti (deceased) through LRs
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 289
Hindu Widows' Remarriage Act, 1956 — Section 2
High Courts19 Apr 2018Dismissed
Rajwant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0377
Indian Penal Code, 1860 — Section 279, 337, 338, 427, 304A
High Courts19 Apr 2018
Munna alias Sanjay Vs State Punjab and Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0289
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 161
High Courts18 Apr 2018Disposed Off
Badal Soni Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 4 SCT 198
Punjab Roads And Bridges Development Board Act, 1998 — Section 3, 5, 5(2)Constitution Of India, 1950 — Article 14, 16, 226
High Courts18 Apr 2018Dismissed
Baljeet Singh Vs Industrial Tribunal, Bathinda And Others
Punjab And Haryana At Chandigarh · (2018) LLR 622 : (2018) 4 LLN 257 : (2018) (158) FLR 360
Industrial Disputes Act, 1947 — Section 2(oo), 2(b)25F
High Courts18 Apr 2018Disposed off
Brijesh Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0376
Constitution of India, 1950 — Article 226, 227
High Courts18 Apr 2018Disposed off
Raghuvir Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0375
Indian Penal Code, 1860 — Section 34, 148, 149, 323, 324, 325
High Courts18 Apr 2018Disposed off
Anuj Pandey Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0374
Indian Penal Code, 1860 — Section 377
High Courts18 Apr 2018Dismissed
Sunny @ Sahil Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0373
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 37
High Courts18 Apr 2018Disposed off
Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0372
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29
High Courts18 Apr 2018Dismissed
Kuldip Singh Vs Harpreet Kaur and another
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 154
Indian Penal Code, 1860 — Section 109, 406, 494, 498ACode of Criminal Procedure, 1973 — Section 125, 313Hindu Marriage Act, 1955 — Section 13
High Courts18 Apr 2018Dismissed
Naresh Kumar and others Vs M/s Jyoti Parshad Anil Kumar
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 237
Evidence Act, 1872 — Section 34Limitation Act, 1963 — Article 62
High Courts18 Apr 2018Dismissed
M/s Aggarwal Marble, Panchkula Vs State of Haryana and Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0369
Code of Civil Procedure, 1908 — Section 149Haryana Value Added Tax Act, 2003 — Section 36
High Courts18 Apr 2018Dismissed
Malkiat Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0288
Hindu Marriage Act, 1955 — Section 13
High Courts18 Apr 2018Disposed off
Sukrampal Singh Vs M/s Baldev Electric Corporation
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0287
High Courts18 Apr 2018Disposed off
National Insurance Co. Ltd Vs Smt. Anita Devi and Others
Punjab And Haryana At Chandigarh · 2018 (190) PunLR 580
High Courts17 Apr 2018Partly Allowed
Sandeep And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 96
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g), 7, 13,Code Of Civil Procedure, 1908 — Section 97(1), 100Punjab Courts Act, 1918 — Section 41
High Courts17 Apr 2018Dismissed
Chairman Pspcl And Others Vs Dia
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 712 : (2018) ACJ 2518
Indian Electricity Act, 1910 — Section 18(3)Electricity Act, 2003 — Section 68, 68(2)Factories Act, 1948 — Section 2(m)
High Courts17 Apr 2018Dismissed
Gajjan Singh And Others Vs Roop Singh And Others
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 84