High Courts23 Apr 2018Disposed off
M/s Kamal Encon Industries Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0403
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 107 of 150
High Courts23 Apr 2018Allowed
Balak Ram and Another Vs Jagtar Singh and Another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0402
High Courts23 Apr 2018Allowed
Pritam Singh and Another Vs Ramesh Chand and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0401
High Courts23 Apr 2018
New India Assurance Company Limited Vs Gurmeet Kaur and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0400
High Courts23 Apr 2018Allowed
Shri Ram General Insurance Company Vs Smt. Meenu @ Munni Devi and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0399
High Courts23 Apr 2018Dismissed
Shankar (Deceased) through LRs Vs Siri Ram and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0398
Evidence Act, 1872 — Section 43
High Courts23 Apr 2018Allowed
Renu Vs Satbir
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0397
Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts23 Apr 2018Dismissed
Surender Kumar Sardana Vs Himank
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0396
High Courts23 Apr 2018Allowed
Harvinder Singh Vs Dalbir Singh and Another
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 235
High Courts23 Apr 2018
Sunil Kumar Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0298
Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 357(1)
High Courts23 Apr 2018Disposed off
Khatta Singh Vs C.B.I. Chandigarh And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0297
Indian Penal Code, 1860 — Section 120B, 302, 307, 506Arms Act, 1959 — Section 25, 27Code of Criminal Procedure, 1973 — Section 161, 311
High Courts21 Apr 2018Dismissed
Mukhtiar Singh And Another Vs Bhinder Kaur
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0500
High Courts21 Apr 2018Disposed Off
Jasmeet Kaur Vs Sanjay Kumar And Another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0495
High Courts21 Apr 2018Disposed Off
Akhey Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0477
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts21 Apr 2018Dismissed
Kashmir Puri Vs Peerdiya
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 315
Code of Criminal Procedure, 1973 — Section 10Transfer of Property Act, 1882 — Section 53A
High Courts21 Apr 2018Dismissed
Harjinder Singh Laddi Vs State of Haryana
Punjab And Haryana At Chandigarh · 2018 (3) CriCC 89 : 2018 (2) RCR(Cri) 947
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 18(b), 25, 42, 50, 52A, 52Code of Criminal Procedure, 1973 — Section 313
High Courts21 Apr 2018Allowed
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0295
Code of Criminal Procedure, 1973 — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 42A, 50, 57
High Courts21 Apr 2018Allowed
Sukhjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0294
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 50, 52ACode of Criminal Procedure, 1973 — Section 161, 313
High Courts21 Apr 2018Dismissed
R.S.Labour and Transport Contractor through Chatar Singh Vs Food Corporation of India and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0293
High Courts20 Apr 2018Disposed Off
Rajiv Puri And Another Vs District Magistrate, Ut, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0514
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14