High Courts20 Apr 2018Dismissed
Manjit Singh Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0392
Indian Penal Code, 1860 — Section 406, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 108 of 150
High Courts20 Apr 2018Disposed off
Parsvnath Developers Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0391
Haryana Protection of Interest of Depositors in Financial Establishment Act, 2013 — Section 3(1), 3(2)
High Courts20 Apr 2018Disposed off
Pawan Kumar Verma and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2018) 3 CivCC 84
Code of Criminal Procedure, 1973 — Section 482
High Courts20 Apr 2018Disposed off
Jasvir Kaur Vs Parminder Singh
Punjab And Haryana At Chandigarh · (2018) 3 CivCC 84
Guardians and Wards Act, 1890 — Section 25(9), 43, 47(i)Code of Civil Procedure, 1908 — Section 36, 144, 152
High Courts20 Apr 2018Allowed
Ramesh @ Ajay Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0388
Indian Penal Code, 1860 — Section 120B, 201, 302, 307, 397, 396Arms Act, 1959 — Section 25Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 2(aa), 3, 4, 6(1), 42, 59
High Courts20 Apr 2018Dismissed
Gobind Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0387
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3(1)(b), 52AIndian Penal Code, 1860 — Section 302, 406Constitution of India, 1950 — Article 226
High Courts20 Apr 2018Dismissed
Gulab Singh Vs Tehal Singh and Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0386
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts20 Apr 2018Allowed
Nirupma Rattan & Ors. Vs Amrik Singh & Ors.
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0385
High Courts20 Apr 2018partly Allowed
Renu Beniwal and others Vs Sarika Nehra Beniwal
Punjab And Haryana At Chandigarh · 2018 CrLJ 2949 : 2018 (3) CriCC 380 : 2018 (3) RCR(Cri) 280 : 2019 (1) DMC 38
Code of Criminal Procedure, 1973 — Section 482Protection Of Women From Domestic Violence Act 2005 — Section 2(s), 12, 17, 18, 19, 20, 22, 29
High Courts20 Apr 2018Dismissed
Surinder Kumar Vs Aarti Puri
Punjab And Haryana At Chandigarh · 2018 (3) CriCC 221 : 2018 (2) RCR(Cri) 951
Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 313, 397Indian Evidence Act, 1872 — Section 114
High Courts20 Apr 2018Disposed off
Sunita Kumari and others Vs Sham Sunder Sharma and others
Punjab And Haryana At Chandigarh · 2018 (3) CivCC 84
High Courts19 Apr 2018Allowed
Sarbir Singh(Satbir Singh) And Others Vs Chander And Others
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 571 : (2018) 3 RCR(Civ) 100
Land Revenue Act, 1887 — Section 45Specific Relief Act 1963 — Section 34
High Courts19 Apr 2018Disposed Off
Sadhu Singh And Others Vs Financial Commissioner, Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 23
High Courts19 Apr 2018Allowed
Sukhvinder Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 1 CriCC 672 : (2019) 1 RCR(Cri) 174
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15Code Of Criminal Procedure, 1973 — Section 173, 207, 313
High Courts19 Apr 2018Dismissed
Indian Oil Corporation Ltd. Vs Ponty Malik Construction Co. And Another
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 567
Arbitration And Conciliation Act, 1996 — Section 5, 11, 11(6), 11(8), 13, 13(3), 13(4), 13(5), 14(1), 14, 14(1)(a), 14(2), 15, 15(2), 16, 16(2), 16(5), 34, 37Constitution Of India, 1950 — Article 136, 226, 227
High Courts19 Apr 2018Dismissed
Brij Bhushan Kaushik Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0384
Code of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 120B, 204, 420, 468, 471, 477Prevention of Corruption Act, 1988 — Section 13(1)
High Courts19 Apr 2018Dismissed
Kimat Rai and Sons (HUF) through its Karta Sh. Kimat Rai Sikri Vs National Highways Authority of India and Another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0383
National Highways Act, 1956 — Section 3A, 3D, 3D(1), 3C, 3G(3), 3G(5)
High Courts19 Apr 2018Dismissed
Amar Tyres Private Limited Vs Harminder Kaur and Another
Punjab And Haryana At Chandigarh · (2018) 1 RCR(Rent) 519
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts19 Apr 2018Dismissed
Oriental Insurance Company Limited Vs Kamla Devi and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0381
High Courts19 Apr 2018Allowed
Smt. Svita Behl and Others Vs Reet Ram and Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0380