High Courts11 Apr 2018Disposed Of
Gurinderjit Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0282
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 112 of 150
High Courts11 Apr 2018Disposed Of
Preeti and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0281
High Courts11 Apr 2018Disposed Of
Prabhjeet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0280
High Courts11 Apr 2018Disposed Of
M/s Patter Transport Company Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0279
High Courts11 Apr 2018Disposed Of
Joni Kumar and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0278
High Courts11 Apr 2018Disposed Of
Jatinder Kaur and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0277
Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Apr 2018Disposed Of
Pooja Soni and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0276
Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Apr 2018Disposed Of
Manjit Kaur & another Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0275
Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Apr 2018Disposed Of
Baby and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0274
High Courts11 Apr 2018Disposed Of
Vandana And Another Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0273
High Courts11 Apr 2018Disposed Of
Satish And Anr Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0272
High Courts11 Apr 2018Disposed Of
Mehak Preet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0271
High Courts11 Apr 2018Disposed Of
Winder Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0270
High Courts11 Apr 2018Disposed Of
Manish Sharma & another Vs State of Haryana & others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0269
Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Apr 2018Disposed Of
Amarjeet Kaur and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0268
Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Apr 2018Disposed Of
Gurpreet Kaur And Another Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0267
High Courts11 Apr 2018Disposed Of
Sandeep Kumar and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0266
Code Of Criminal Procedure, 1973 — Section 482
High Courts10 Apr 2018Partly Allowed
Arun Kumar And Others Vs Gurnam Singh And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0456
Motor Vehicles Act, 1988 — Section 166
High Courts10 Apr 2018Allowed
Smt. Gomati Devi And Others Vs Sohal Lal And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0455
Motor Vehicles Act, 1988 — Section 166
High Courts10 Apr 2018Allowed
Smt. Babli And Others Vs Ranbir Singh And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0454
Motor Vehicles Act, 1988 — Section 166