High Courts06 Apr 2018Dismissed

Gulkaran Singh @ Ginni Vs Navdeep Kaur Kang And Others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0467

Code Of Civil Procedure, 1908 — Section 9, Order 7 Rule 11,Motor Vehicles Act, 1988 — Section 165, 175Indian Penal Code, 1860 — Section 120B, 148, 149, 279, 307, 323, 326, 337, 338, 496, 498A
High Courts06 Apr 2018Dismissed

Sahabuddin Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0316

Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015 — Section 2(d), 5, 13(2), 17, 17(2), 17(3), 17(4), 17(5)Constitution of India, 1950 — Article 226, 227
High Courts06 Apr 2018Dismissed

Sher Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · 2018 (2) AndhWR 17

Indian Penal Code 1860 —Section 34,323,324,506Code Of Criminal Procedure,1973 —Section 173, 216Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(i)(x)