High Courts06 Apr 2018
Devkishan Meghwal and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0217
Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 116 of 150
High Courts06 Apr 2018Allowed
Rajinder Singh & others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0216
High Courts06 Apr 2018Disposed Of
Avneet Goyal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0215
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Essential Commodities Act, 1955 — Section 3(zx), 3(u), 7Indian Penal Code, 1860 — Section 406, 420
High Courts06 Apr 2018Allowed
Sorabh Monga Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0214
Hindu Marriage Act, 1955 — Section 13BCode Of Criminal Procedure, 1973 — Section 482
High Courts06 Apr 2018Allowed
Kamaldeep Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0213
Negotiable Instruments Act, 1881 — Section 147, 138
High Courts06 Apr 2018Allowed
Varinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0212
Indian Penal Code 1860 — Section 498A, 406
High Courts06 Apr 2018Disposed Of
Amarjit Singh Vs Jaspreet Kaur
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0211
High Courts06 Apr 2018Disposed Of
Golden Greens Golf & Resorts Ltd Vs Pritam Singh & Anr
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0210
Punjab Village Common Land Act 1961 — Section 7
High Courts06 Apr 2018Dismissed
Suneeta Sharma Vs Sh. Mahesh Bansal, Estate Officer, GMADA, SAS Nagar, Mohali & Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0209
Contempt of Courts Act, 1971
High Courts06 Apr 2018Allowed
Dr. Vishal Goel Vs State of U.T., Chandigarh and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0208
High Courts06 Apr 2018Allowed
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0207
Indian Penal Code 1860 — Section 302, 201, 34
High Courts06 Apr 2018Disposed Of
Sukhwant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0206
Constitution Of India 1950 — Article 21
High Courts06 Apr 2018Disposed Of
Surjit Singh and others Vs Karam Singh and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0205
High Courts06 Apr 2018Dismissed
Satpal Singh Vs Naib Singh
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0204
High Courts06 Apr 2018Disposed Of
Ashwani Sharma Vs Shweta
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0203
Contempt of Court Act, 1971 — Section 12, 10Hindu Marriage Act, 1955 — Section 13
High Courts05 Apr 2018Dismissed
Kamal Chauhan Vs National Investigation Agency
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Cri) 116
National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 120B, 124A, 302, 307, 324, 326, 438, 440Railways Act, 1989 — Section 150, 151, 152
High Courts05 Apr 2018Dismissed
Jaipal Vs Surbhi
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 80: (2018) 3 CivCC 512: (2018) 5 AllMR(Jou) 20
Hindu Marriage Act, 1955 — Section 7, 12Special Marriage Act, 1954 — Section 25(iii)
High Courts05 Apr 2018Disposed Off
Amar Verma Vs Sonia Sahi
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 582
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts05 Apr 2018Allowed
Malkiat Kaur And Another Vs Sardara Singh
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 577
Registration Act, 1908 — Section 17, 118
High Courts05 Apr 2018Allowed
Zile Singh (Deceased) Through His Lrs Vs Smt. Lichmi And Others
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 576
Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 227