High Courts05 Apr 2018Disposed Of
Baljeet Singh Vs State of Haryana through Additional Chief Secretary
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0184
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 118 of 150
High Courts05 Apr 2018Disposed Of
Parminder Kaur Vs Financial Commissioner, Punjab Government, Rural Development and Panchayat Department, Chandigarh and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0183
High Courts05 Apr 2018Disposed Of
Randhir Singh Malik Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0182
Constitution Of India, 1950 — Article 226, 227
High Courts05 Apr 2018Disposed Of
Parveen Kumar And Ors Vs Punjab State Power Corp. Ltd. And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0181
Constitution Of India, 1950 — Article 226, 227
High Courts05 Apr 2018Disposed Of
Inderjit Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0180
Constitution Of India, 1950 — Article 226, 227
High Courts05 Apr 2018Disposed Of
Ramesh Kumar Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0179
High Courts05 Apr 2018Disposed Of
Satwinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0178
Constitution Of India, 1950 — Article 226, 227
High Courts05 Apr 2018Disposed Of
Dharampal And Ors Vs Punjab State Power Corp. Ltd And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0177
Constitution Of India, 1950 — Article 226, 227
High Courts05 Apr 2018Disposed Of
Jaswinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0175
Constitution of India, 1950 — Article 226, 227
High Courts05 Apr 2018Disposed Of
Gagandeep Singh Vs Akshit Arora
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0174
High Courts05 Apr 2018Allowed
Parshant Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0173
High Courts05 Apr 2018Allowed
Rajinder Pal Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0172
High Courts05 Apr 2018Allowed
Mohammad Israr and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0171
High Courts05 Apr 2018Allowed
Bhupinder Kumar and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0170
High Courts05 Apr 2018
Sapna Kumari and another Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0169
High Courts05 Apr 2018Allowed
Mustak Ahmed and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0168
High Courts05 Apr 2018Allowed
Satish @ Sita Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0167
High Courts05 Apr 2018Allowed
Shehbaz Singh @ Shahu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0166
High Courts05 Apr 2018Allowed
Surat Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0165
High Courts05 Apr 2018Allowed
Dilshad and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0164