High Courts05 Apr 2018Allowed
Davinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0163
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 119 of 150
High Courts05 Apr 2018Disposed Of
Pavitar Singh Mann Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0162
High Courts05 Apr 2018Allowed
Karam Singh @ Karamjit Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0161
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code 1860 — Section 218, 120-B, 302, 201
High Courts05 Apr 2018Disposed Of
Seema Devi and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0160
High Courts05 Apr 2018Disposed Of
Paramjit Kaur Vs Union of India and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0153
High Courts05 Apr 2018Disposed Of
Tara Chand Bhargav Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0152
High Courts05 Apr 2018
Harinder Singh @ Hinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0151
High Courts05 Apr 2018Allowed
Karam Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0150
High Courts05 Apr 2018Disposed Of
Balwinder Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0149
High Courts05 Apr 2018Disposed Of
Reena Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0148
High Courts05 Apr 2018Allowed
Pardeep @ Sonu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0147
High Courts05 Apr 2018Disposed Of
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0146
High Courts05 Apr 2018Disposed Of
Manoj Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0145
Indian Penal Code 1860 — Section 420, 34, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Apr 2018Allowed
Sudesh Kumari Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0144
High Courts05 Apr 2018Allowed
Lovepreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0143
Code Of Criminal Procedure, 1973 — Section 173Indian Penal Code 1860 — Section 473
High Courts05 Apr 2018Allowed
Naresh Kumar @ Hussna Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0142
High Courts05 Apr 2018Allowed
Vinay Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0141
Arms Act 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Apr 2018Disposed Of
Satish Kumar Yadav Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0140
High Courts05 Apr 2018Allowed
Jatin Mehta and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0139
High Courts05 Apr 2018Disposed Of
Anil Chopra Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0138