High Courts05 Apr 2018Dismissed
Vijay Pal Vs Brij Pal and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0116
Code Of Civil Procedure, 1908 — Order XXVI Rule 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 121 of 150
High Courts05 Apr 2018Disposed Of
Mohinder Karoriwal Vs Bachna And Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0115
Constitution Of India, 1950 — Article 227
High Courts05 Apr 2018Disposed Of
Raj Kumar Vs Suhag Rani (since deceased) through her LRs and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0114
High Courts05 Apr 2018Dismissed
Shish Pal Vs Ajmer Singh
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0113
High Courts05 Apr 2018Dismissed
Jasbir Vs Sanjay
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0112
High Courts05 Apr 2018Dismissed
Yudhvir Singh Vs M/s Shree Ram Transport Finance Company Ltd and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0111
Arbitration And Conciliation Act, 1996 — Section 34Arbitration Act, 1940 — Section 34
High Courts05 Apr 2018Dismissed
Varsha Rani and others Vs Balwinder Singh and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0110
Insurance (Amendment) Act, 2002Code of Civil Procedure 1908 — Order VI Rule 17Civil Procedure Code Amendment Act, 2002
High Courts05 Apr 2018Dismissed
Gurbachan Kaur Vs R.K. Pachnanda, Ips, Director General, Itbpf, Cgo Complex, Lodhi Road, New Delhi
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0109
High Courts05 Apr 2018Disposed Of
Jagdish Lal and others Vs Dheeraj Puri and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0108
High Courts05 Apr 2018Disposed Of
Arvind Nagar Residential Welfare Society (Regd.), Bathinda Road, Kotkapura, District Faridkot Vs Rajesh Dhiman, Additional Chief Administrator, Bathinda Development Authority, Bathinda And Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0107
Punjab Apartment and Property Regulation Act, 1995
High Courts05 Apr 2018Disposed Of
Jasbir Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0106
Code Of Criminal Procedure, 1973 — Section 107, 151Constitution Of India, 1950 — Article 227, 227
High Courts05 Apr 2018Allowed
Puran Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0105
Limitation Act, 1963 — Section 5
High Courts05 Apr 2018Allowed
Sat Pal and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0104
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 151
High Courts05 Apr 2018Allowed
Hari Singh (now deceased) through his L.R and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0103
Land Acquisition Act, 1894 — Section 4, 18Code Of Criminal Procedure 1973 — Section 151
High Courts05 Apr 2018Allowed
Sushma Vs Parveen
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0102
Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125, 498-A, 406
High Courts05 Apr 2018Allowed
Manvinder Kaur Vs Sandeep Singh
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0101
Hindu Marriage Act, 1955 — Section 13, 13-B
High Courts05 Apr 2018Allowed
Shilpa Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0100
Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125
High Courts05 Apr 2018Disposed Of
Sonal Agarwal Vs Rajat Aggarwal
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0099
Guardians and Wards Act, 1890 — Section 7, 25, 43(1), 39 (A), 39(E), 39(H)Hindu Minority and Guardianship Act, 1956 — Section 6, 8Code of Civil Procedure, 1908 — Section 24, 151
High Courts04 Apr 2018Dismissed
Dr. Tripat Deep Singh Vs Dr. (Smt.) Paviter Kaur
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 71: (2018) 191 PunLR 541
Code Of Civil Procedure, 1908 — Section 65B, 151, Order 18 Rule 17, Order 18 Rule 3Hindu Marriag Act, 1955 — Section 13(1)(1a), 21Evidence Act, 1872 — Section 45A, 62, 63, 65, 65B
High Courts04 Apr 2018Disposed Off
Kulwant Singh Aulakh Vs Bachan Singh And Others
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 518
Code Of Civil Procedure, 1908 — Order 9 Rule 13