COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 122 of 150

High Courts04 Apr 2018Allowed

Shivender Singh Kadan etc. Vs Bala etc.

Punjab And Haryana At Chandigarh · (2018) 190 PunLR 534 : (2018) 1 RCR(Rent) 454

Haryana Urban Control (of Rent and Eviction) Act, 1973 — Section 13Waqf Act, 1995 — Section 36A, 56, 57, 85, 90, 90(1), 90(3)

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High Courts04 Apr 2018Dismissed

Dedar Singh Vs Gurbaj Singh @ Baja Singh and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0364

Code of Civil Procedure, 1908 — Order 34 Rule 7, Order 34 Rule 8, Order 21 Rule 22, Order 21 Rule 54, Order 22 Rule 21(1)Constitution of India, 1950 — Article 227

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High Courts04 Apr 2018Disposed off

Nishi Bhargava Vs Bar Council Of Punjab And Haryana And Another

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0363

Advocates Act, 1961 — Section 18Bar Associations (Constitution and Registration) Rule, 2015 — Rule 6, 11(A)

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High Courts04 Apr 2018Allowed

Roshan lal Vs Hari Kishan and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0362

Limitation Act 1963 — Article 61

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High Courts04 Apr 2018Dismissed

M/s Chuni Lal Ujjagar Ram and others Vs Food Corporation of India

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0361

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High Courts04 Apr 2018Disposed off

Vaneet Kapoor Vs Rajiv Kumar

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0360

Code of Criminal Procedure, 1973 — Section 482

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High Courts04 Apr 2018Disposed off

New India Assurance Co. Ltd Vs Savitri Devi and another

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0359

Income Tax Act, 1961 — Section 2(24), 2(28A), 4, 56(2)(viii), 145A(b), 156, 190, 194A, 194(A)(ixa)

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High Courts04 Apr 2018Disposed off

State of Haryana and another Vs Sukhbir Singh Goyat

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0358

Code of Civil Procedure, 1908 — Section 151Constitution of India, 1950 — Article 227

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High Courts04 Apr 2018Dismissed

Rakesh Kumar Vs Ravinder Kaur

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0357

Guardian and Wards Act, 1890 — Section 7, 25

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High Courts04 Apr 2018Dismissed

Kartar Singh Vs Managing Director, HVPNL and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0356

Constitution of India, 1950 — Article 14, 226

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High Courts04 Apr 2018Dismissed

Anil Kumar Vs State Of U.T. Chandigarh & Ors

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0355

Indian Penal Code, 1860 — Section 148, 149, 302, 308

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High Courts04 Apr 2018Dismissed

Sushil Kumar Jain Vs Sudesh and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0354

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High Courts03 Apr 2018Dismissed

Sunil Kumar alias Sonu Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0353

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 405, 406, 420, 506

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High Courts03 Apr 2018Dismissed

Garg Marble and Sanitary House Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0352

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High Courts03 Apr 2018Dismissed

Sandeep Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0351

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High Courts03 Apr 2018Dismissed

Habib Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0350

Code of Criminal Procedure, 1973 — Section 438Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015 — Section 5, 13(2)Prevention of Cruelty to Animals Act, 1960 — Section 11, 59, 60

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High Courts03 Apr 2018Dismissed