High Courts03 Apr 2018Allowed
Amar Singh (since deceased) through his LRs Vs Mukhtiar Singh and others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 121
Specific Relief Act, 1963 — Section 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 123 of 150
High Courts03 Apr 2018Dismissed
Rohtash Singh Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0159
Constitution of India, 1950 — Article 226, 227
High Courts03 Apr 2018Dismissed
Twenty Four Secure Services Pvt. Ltd. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0157
High Courts03 Apr 2018Dismissed
Mannu (Minor) Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0156
Code Of Criminal Procedure 1973 — Section 207, 313, 378(3), 164
High Courts03 Apr 2018Allowed
Sunil @ Shisha and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0155
Indian Penal Code 1860 — Section 302/34, 394, 412, 392/397Code Of Criminal Procedure 1973 — Section 207, 313
High Courts03 Apr 2018Dismissed
Amarjit Kaur and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0098
Indian Penal Code 1860 — Section 120-B/34, 306, 211, 195, 465, 466Code Of Criminal Procedure — Section 173, 190
High Courts03 Apr 2018Dismissed
Sukhdev Singh and another Vs Bikrampal Singh Bhatti and another, Iqbal Singh
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0097
Indian Penal Code 1860 — Section 120-B, 323, 506, 341, 324, 504, 342, 343, 177, 182, 203,211, 167, 193, 109Cr.P.C — Section 482
High Courts03 Apr 2018Allowed
Smt. Jaswant Kaur & others Vs Kiran Pal & others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0096
Motor Vehicles Act, 1988 — Section 166
High Courts03 Apr 2018Dismissed
Harinder Singh Vs Manjit Kaur and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0095
Code Of Criminal Procedure, 1973 — Section 378(3)
High Courts03 Apr 2018Dismissed
Dr. Deepanshu and others, Dr. Satbir Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0094
Constitution Of India, 1950 — Article 14
High Courts03 Apr 2018Dismissed
Gaurav Kumar Vs Food Corporation of India and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0093
High Courts03 Apr 2018Dismissed
Varinder Kumar Vs Indian Oil Corporation Limited and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0092
Income Tax Act, 1961 — Section-56(2)(v)
High Courts03 Apr 2018Allowed
M/s Patter Transport Company Vs Director, Food Civil Supplies & Consumer Affairs Department, Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0091
High Courts03 Apr 2018Allowed
Tarif Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0090
Code Of Criminal Procedure, 1973 — Section 164Children Act, 1960 — Section 4
High Courts03 Apr 2018Allowed
Ashwani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0089
Indian Penal Code 1860 — Section 377
High Courts03 Apr 2018Allowed
Amina and another Vs Suleman and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0088
Code of Civil Procedure, 1908 — Section 151, Order XXXIX Rule 1 and 2, Order VI Rule 17
High Courts03 Apr 2018Dismissed
Ram Kishan @ Kishan Lal Vs Bishan Dayal and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0087
High Courts03 Apr 2018Dismissed
Lila and others Vs Nanu Ram and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0086
High Courts03 Apr 2018Dismissed
Jagdev Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0085
Indian Penal Code 1860 — Section 506, 323, 325Limitation Act, 1963 — Section 3Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Apr 2018Allowed
Ram Kumar through LRs Vs Balbir through LRs and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0084