High Courts03 Apr 2018Disposed Of
Jasvir Singh Vs State of Punjab & Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0062
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 125 of 150
High Courts03 Apr 2018Disposed Of
Pawan Bagga Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0061
Constitution Of India, 1950 — Article 226, 227
High Courts03 Apr 2018Disposed Of
Amar Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0060
Constitution Of India, 1950 — Article 226, 227
High Courts03 Apr 2018Disposed Of
Inder Pal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0059
Constitution Of India, 1950 — Article 226, 227
High Courts03 Apr 2018Dismissed
Harish Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0058
Haryana Good Conduct Prisoners (Temporary Release) Amendment Rules 2007 — Section 10 (ii)
High Courts03 Apr 2018Allowed
Beenu Mehta Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0057
Hindu Marriage Act, 1955 — Section 9
High Courts03 Apr 2018Disposed Of
Constable Gurdeep Singh & Ors Vs State of Punjab & Anr
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0056
High Courts03 Apr 2018Disposed Of
Sarita Devi Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0055
High Courts03 Apr 2018Disposed Of
Harjit Singh & Ors Vs The State of Punjab & Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0054
High Courts03 Apr 2018Dismissed
Nishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0053
Code Of Criminal Procedure, 1973 — Section 438
High Courts03 Apr 2018Disposed Of
Baby and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0052
High Courts03 Apr 2018Disposed Of
Pawandeep Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0051
High Courts03 Apr 2018Allowed
Mohinder Singh @ Babla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0050
High Courts03 Apr 2018Disposed Of
Amandeep Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0049
High Courts03 Apr 2018Disposed Of
Randeep Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0048
High Courts03 Apr 2018Dismissed
Harjinder Singh and another Vs Gurbachan Singh and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0047
Constitution Of India, 1950 — Article 227
High Courts03 Apr 2018Disposed Of
Reshma and another Vs U.T.Chandigarh and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0046
High Courts03 Apr 2018Disposed Of
Gurinderbir Singh @ Raja @ Rajan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0045
Indian Penal Code 1860 — Section 452, 324, 307, 149, 148
High Courts03 Apr 2018Allowed
Paramjeet Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0044
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code 1860 — Section 323, 149, 326
High Courts03 Apr 2018Disposed Of
Virat Devgan Vs Sardar Singh
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0043
Limitation Act, 1963 — Section 14East Punjab Urban Rent Restriction Act, 1949 — Section 15(1) (b)