High Courts03 Apr 2018Dismissed
Satpal and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0042
Indian Penal Code 1860 — Section 307
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 126 of 150
High Courts03 Apr 2018Disposed Of
Rupinder Singh and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0041
Code Of Criminal Procedure, 1973 — Section 482
High Courts03 Apr 2018Allowed
Parshotam Pal Kaur and another Vs M/s G.K.S. Infrastructure Limited and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0040
High Courts03 Apr 2018Disposed Of
Ramesh Kumar Vs Ramdari @ Ram Dhari & ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0039
Constitution Of India, 1950 — Article 227
High Courts03 Apr 2018Allowed
Digamber Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code 1860 — Section 365, 342, 376-D, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts03 Apr 2018Dismissed
Harjinder Singh Rathour Vs Gurdeep Singh And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0037
Constitution Of India, 1950 — Article 227
High Courts03 Apr 2018Dismissed
Ramanjit Singh Vs Dr. Kuldeep Singh and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0036
High Courts03 Apr 2018Dismissed
Manjinder Kaur and others Vs Karamveer Kaur and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0035
High Courts03 Apr 2018Dismissed
Ajaib Singh and another Vs Avtar Singh and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0034
High Courts03 Apr 2018Disposed Of
Paramjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0033
High Courts03 Apr 2018Disposed Of
Harbans Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0032
Indian Penal Code 1860 — Section 452, 354
High Courts03 Apr 2018Dismissed
Pardeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0031
High Courts03 Apr 2018Disposed Of
Bikramjit Singh Vs Darshan Singh and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0030
High Courts03 Apr 2018Disposed Of
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0029
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15
High Courts03 Apr 2018Allowed
Ram Niwas Vs Darshna Devi and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0028
High Courts03 Apr 2018Disposed Of
Subhash Patwari Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0027
Indian Penal Code 1860 — Section 120B, 167, 506, 420, 406, 467, 468, 471, 409
High Courts03 Apr 2018Disposed Of
Aman Grover Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0026
Indian Penal Code 1860 — Section 420, 468, 511, 471
High Courts03 Apr 2018Disposed Of
Rameshwar Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0025
Indian Penal Code 1860 — Section 120B, 167, 506, 420, 406
High Courts03 Apr 2018Partly Allowed
Amarjit Kaur Etc Vs Lakhvir Singh Etc
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0024
High Courts03 Apr 2018Disposed Of
Mohammad Jasim Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0023
Indian Penal Code 1860 — Section 279, 304A