High Courts03 Apr 2018Disposed Of
Malkit Singh Vs Punjab State Power Corp. Ltd AND OTHERS
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0001
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 128 of 150
High Courts02 Apr 2018Dismissed
Rajesh Kumar Vs Union of India and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0342
Central Industrial Security Force Rule, 2001 — Rule 17, 91(B)
High Courts02 Apr 2018Aartly Allowed
Ahir College Society, Rewari Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 191 : (2018) 191 PunLR 555
Haryana Registration and Regulation of Societies Act, 2012 — Section 13(1), 68(1), 79
High Courts02 Apr 2018Allowed
Paramjeet Kaur & others Vs Harbinder Kumar @ Binder & ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0340
High Courts02 Apr 2018Disposed off
Sunita Devi Vs Commissioner, Municipal Corporation, Gurgaon and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0339
Right to Information Act, 2005 — Section 19Haryana Municipal Corporation Act, 1994 — Section 250, 254, 261, 261(1)Constitution of India, 1950 — Article 226, 227
High Courts02 Apr 2018Dismissed
M/s Khan Plastic Industry and others Vs Punjab Pollution Control Board and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0338
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 33APunjab Regional and Town Planning Development Act, 1995 — Section 79Constitution of India, 1950 — Article 226, 227
High Courts02 Apr 2018Disposed Of
Rampal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0154
Code Of Criminal Procedure 1973 — Section 401, 397, 482
High Courts28 Mar 2018Allowed
Rameshwar Dass @ Rameshwar Dayal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 3 CriCC 262 : (2018) 2 RCR(Cri) 985
Indian Penal Code, 1860 — Section 34, 298, 302, 307, 323, 324, 341Railways Act, 1989 — Section 145
High Courts28 Mar 2018Allowed
Gopal Krishan and others Vs Parkash Chand(deceased) through LRs and others
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0196
Hindu Succession Act, 1956 — Section 8, 30, 214, 221
High Courts28 Mar 2018Allowed
Satish Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Cri) 275
Indian Penal Code, 1860 — Section 302, 323Haryana Good Conduct Prisoners (Temporary Release) Amendment Act, 1988 — Section 3(1)(a), 3(2)(b)
High Courts28 Mar 2018
Deepak Bhatia and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0194
Companies Act, 2013 — Section 164(2)(a), 248(2)Constitution of India, 1950 — Article 226, 227
High Courts28 Mar 2018Allowed
Mahender Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0193
Haryana Good Conduct Prisoners (temporary release) Act 1988 — Section 3(1)(a)
High Courts28 Mar 2018Allowed
Carpo Power Limited Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0191
Central Sales Tax Act, 1956 — Section 2(b), 2(d), 2(f)(i), 3, 6(1), 7, 7(1), 7(2), 7(4), 8, 8(1), 8(2), 8(3), 8(4), 8(4)(4), 9(1), 9(2), 13(4), 13(e)Central Goods and Service Tax Act, 2017 — Section 2(52), 3(a), 7(1), 7(2), 9(2)Haryana Goods and Service Tax Act, 2017 — Section 2(52), 7, 7(1), 9, 9(1), 9(2), 174
High Courts28 Mar 2018Dismissed
Dhariwal Coop. Labour and Construction Society Ltd. and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0190
High Courts28 Mar 2018Dismissed
M/s Krishna Cable TV Network, Amritsar and another Vs Union of India and others
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0189
Finance Act, 1994 — Section 83AService Tax Rules, 1994 — Rule 3
High Courts27 Mar 2018Disposed Off
Arrive Safe Society Of Chandigarh Through Its President Harman Singh Sidhu Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 507
Control Of National Highways (Land And Traffic) Act, 2002 — Section 24, 24(2), 25(1), 26, 26(2), 26(4), 26(5), 26(7)(a), 26(7)(b), 27Code Of Criminal Procedure, 1973 — Section 195Indian Penal Code, 1860 — Section 193, 196, 228
High Courts27 Mar 2018
White Water Foods (P) Limited & Ors. Vs Directorate Of Enforcement
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Cri) 219
Prevention of Money-Laundering Act, 2002 — Section 3, 4, 5, 8, 42, 43, 45Negotiable Instruments Act — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts27 Mar 2018Dismissed
Bajaj Allianz General Insurance Company Limited Vs Jaspreet Rehal And Others
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 295
Legal Services Authorities Act, 1987 — Section 22C(8), 22C(1), 22C, 22D
High Courts27 Mar 2018Dismissed
Raman Kishore And Anrs Vs Nafe Singh And Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0187
High Courts27 Mar 2018Disposed off
Dharamvir Singh & Anr Vs Manjit Kaur & Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0186
Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 41 Rule 27, Order 18 Rule 17A