High Courts22 Mar 2018Allowed
Kasturi Lal Vs Daya Kaur
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0171
Transfer of Property Act, 1882 — Section 41Limitation Act, 1963 — Section 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 130 of 150
High Courts22 Mar 2018Allowed
Nihal Singh (Decesed)Thru His Lrs Etc. Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0170
Land Acquisition Act, 1894 — Section 18, 28A, 28A(3)
High Courts22 Mar 2018Dismissed
Bhagwati Devi Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0169
Land Acquisition Act, 1894 — Section 18, 28A, 30Constitution of India, 1950 — Article 14, 226, 227
High Courts22 Mar 2018Disposed off
Rajinder Singh And Anr. Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0168
Haryana Agricultural Produce Markets Act, 1961 — Section 6, 8, 8(2), 10Constitution of India, 1950 — Article 226, 227
High Courts22 Mar 2018Allowed
Moti Lal Jain Vs Chandigarh Administration And Ors
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 786
Code of Criminal Procedure, 1973 — Section 161Capital of Punjab (Development and Regulation) Act, 1952 — Section 10, 10(3), 19C
High Courts22 Mar 2018Allowed
M/S Shine Buildcon Pvt. Ltd Vs State Of Haryana & Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0166
Constitution of India, 1950 — Article 226
High Courts21 Mar 2018Allowed
Raj Kumar And Another Vs Om Parkash And Others
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 663
Punjab Land Revenue Act, 1887 — Section 101A, 101B, 101C, 101D, 126, 158, 158(1), 158(2)xvii, 158(2)xviii
High Courts21 Mar 2018Allowed
State Bank Of India Vs Anish Kumar And Others
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 472: AIR 2018 (P&H) 178: (2018) 3 RCR(Civ) 667
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 17, 17(3), 17A, 34, 95ATransfer Of Property Act, 1882 — Section 69, 69ACompanies Act, 1956 — Section 529(1), 529A
High Courts21 Mar 2018Dismissed
Principal Commissioner Of Income Tax Vs M/S Nhpc Limited
Punjab And Haryana At Chandigarh · (2018) 254 Taxman 438
Income-tax Act, 1961 — Section 2(24), 28, 115JB, 143(3)
High Courts21 Mar 2018Dismissed
Sandeep Rai Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0165
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420Emigration Act, 1983 — Section 24
High Courts21 Mar 2018Allowed
Aarti Rani Vs State Of Punjab And Ors.
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 297
Medical Termination of Pregnancy Act, 1971 — Section 2(3), 3, 3(2)(b)(ii), 3(2)(i), 3(2)(ii)
High Courts21 Mar 2018Allowed
Dara Singh Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0163
Transfer of Property Act, 1882 — Section 41, 46Displaced Persons (Compensation And Rehabilitation) Act, 1954 — Section 36Code of Civil Procedure, 1908 — Order 23 Rule 1(4)(b)
High Courts21 Mar 2018Dismissed
Bhagwan Sahai Vs Birma Devi
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0162
Hindu Succession Act, 1956 — Section 6
High Courts21 Mar 2018Disposed off
Kewal Singh And Ors Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0161
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325
High Courts21 Mar 2018Dismissed
Ram Rattan Verma Vs State Of Haryana, Etc.
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0160
Constitution of India, 1950 — Article 226, 227, 311
High Courts21 Mar 2018Allowed
Gajender Yadav Vs Life Insurance Corporation Of India & Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0159
Life Insurance Corporation of India (Agents) Rule, 1972 — Rule 8(2)(b), 10, 19(1), 161)(a)(b), 16(1)(a)(d)Constitution of India, 1950 — Article 226, 227
High Courts21 Mar 2018Dismissed
Dharambir Singh Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0158
Haryana Panchayati Raj Act, 1994 — Section 176Representation of People Act, 1950 — Section 81Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts21 Mar 2018Disposed off
Krishna Vs State Of Haryana & Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0157
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(b), 3(2)(b)Constitution of India, 1950 — Article 226, 227
High Courts21 Mar 2018Dismissed
M/S Mohan Lal Ashok Kumar & Ors Vs Adviser To Administrator Ut Sectt Building Sec 9 Chd & Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0156
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5(1), 9Arbitration and Conciliation Act, 1996 — Section 14, 30Capital of Punjab (Development and Regulation) Act, 1952 — Section 19
High Courts21 Mar 2018Dismissed
Baljeet Singh Vs Krishna Devi And Anr
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0155
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)Code of Civil Procedure, 1908 — Order 7, Rule 11