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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 132 of 150

High Courts15 Mar 2018Disposed off

Kamal Singh Vs State Of Haryanan & Ors

Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0135

Indian Penal Code, 1860 — Section 34, 307, 341Arms Act, 1959 — Section 25, 54, 59Code of Criminal Procedure, 1973 — Section 446
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High Courts14 Mar 2018Disposed off

Jyoti And Anor Vs State Of Punjab And Ors

Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0128

Code of Criminal Procedure, 1973 — Section 161Prohibition of Child Marriage Act, 2006 — Section 9, 15Indian Penal Code, 1860 — Section 376
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High Courts12 Mar 2018Dismissed

Sanjay Vs Rakesh & Ors

Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0121

Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 452, 506Code of Criminal Procedure, 1973 — Section 202, 482
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High Courts09 Mar 2018Dismissed

Gaurabh Singla And Anr Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0116

Code of Criminal Procedure, 1973 — Section 161, 164, 173, 439Indian Penal Code, 1860 — Section 120B, 148, 149, 188, 307, 427, 436Prevention of Damage to Public Property Act, 1984 — Section 3
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