High Courts07 Mar 2018Allowed
Wazir Singh Vs Avtar Singh And Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0095
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 134 of 150
High Courts07 Mar 2018Allowed
Sudhir Vs U.T. Chandigarh and another
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0067
Code of Criminal Procedure,1973 — Section 482Indian Penal Code, 1860 — Section 376
High Courts07 Mar 2018Dismissed
Khazan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0066
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 50, 55Code of Criminal Procedure,1973 — Section 207, 313
High Courts07 Mar 2018Disposed off
Rupali Salhotra and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0065
High Courts07 Mar 2018Allowed
Manjeet Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0064
Indian Penal Code, 1860 — Section 34, 306, 506Code of Criminal Procedure,1973 — Section 173, 319
High Courts07 Mar 2018Disposed off
Harpreet Singh @ Harmeet Singh & another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0063
Code of Criminal Procedure,1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 323, 308, 341
High Courts07 Mar 2018Disposed off
Shamsher Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0062
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Code of Criminal Procedure,1973 — Section 482
High Courts07 Mar 2018Dismissed
Mukhtiar Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0061
Indian Penal Code, 1860 — Section 34, 306
High Courts07 Mar 2018Allowed
Amritpal Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0060
Indian Penal Code, 1860 — Section 148, 186, 332, 341, 353, 506Code of Criminal Procedure,1973 — Section 482
High Courts07 Mar 2018Allowed
Sumit Singla Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0059
Indian Penal Code, 1860 — Section 148, 149, 323, 406, 427, 498ACode of Criminal Procedure,1973 — Section 161
High Courts07 Mar 2018partly Allowed
Jahur Alam and Others Vs Sarwan Kumar and Others
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0058
Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts07 Mar 2018Dismissed
Reshma Devi and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0057
Code of Criminal Procedure,1973 — Section 427, 482Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 469, 471, 506Narcotic Drugs and Psychotropic Substances Act, 1985 27(b)(ii)
High Courts07 Mar 2018partly Allowed
Chander Kamal Sekhri Vs Ashok Seth
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0056
Indian Penal Code, 1860 — Section 34, 120B, 499, 500Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure,1973 — Section 202, 482
High Courts06 Mar 2018Dismissed
Sheodan And Ors. Vs Ajay Yadav And Ors.
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0094
High Courts06 Mar 2018Disposed off
Ram Maher Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0093
Land Acquisition Act, 1894 — Section 4, 6Constitution of India, 1950 — Article 226, 227
High Courts06 Mar 2018Disposed off
Swarn Singh Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0092
Land Acquisition Act, 1894 — Section 4, 6, 18Constitution of India, 1950 — Article 226, 227
High Courts06 Mar 2018Disposed off
Gopal Krishan Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0091
Constitution of India, 1950 — Article 226, 227
High Courts06 Mar 2018Disposed off
Hometown Properties Pvt Ltd Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0078
Constitution of India, 1950 — Article 226, 227
High Courts06 Mar 2018Dismissed
Rohtas Vs State of Haryana State of Haryana
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0055
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ACode of Criminal Procedure,1973 — Section 173, 319Indian Evidence Act, 1872 — Section 106
High Courts06 Mar 2018Dismissed
Balak Ram @ Kaka Ram Vs Karnail Singh and others
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0053
Indian Evidence Act, 1872 — Section 68Indian Succession Act, 1925 — Section 63(c ), 63