High Courts27 Mar 2018Allowed
Rajinder Vs Commissioner, Rohtak Division, Rohtak And Ors
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 351
Indian Penal Code, 1860 — Section 302, 394, 397, 398Arms Act, 1959 — Section 25
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 129 of 150
High Courts27 Mar 2018Disposed off
Sarabdeep Singh Multani And Anor Vs Union Of India And Anor
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0184
Companies Act, 2013 — Section 164(2)(a), 164(2), 248, 248(1), 248(2), 248(5), 252
High Courts27 Mar 2018Disposed off
Malkiat Singh Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0183
High Courts27 Mar 2018Allowed
Om Parkash Vs Indian Oil Corporation Ltd And Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0182
High Courts27 Mar 2018Allowed
M/S Northland Rubber Mills Vs Hsiidc Ltd. & Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0181
Constitution of India, 1950 — Article 226, 227
High Courts27 Mar 2018Disposed off
Anita Rani And Anr Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0180
High Courts26 Mar 2018Dismissed
Ramphal And Another Vs Santosh Bhagana And Another
Punjab And Haryana At Chandigarh · (2018) 2 RCR(Civ) 826 : (2018) 191 PunLR 393
Indian Penal Code, 1860 — Section 120B, 365, 406, 420, 448, 506Specific Relief Act, 1963 — Section 6Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 6 Rule 17
High Courts26 Mar 2018Disposed Off
Employees State Insurance Corporation Vs M/S Escorts Tractors Limited
Punjab And Haryana At Chandigarh · (2018) 158 FLR 686
Employees State Insurance Act, 1948 — Section 2(22)(b)
High Courts26 Mar 2018Dismissed
Jaswant Kaur ETC. Vs Jit Singh ETC.
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0179
Evidence Act, 1963 — Section 65
High Courts26 Mar 2018Dismissed
Mohinder Pal Vs Malkiat Singh & Ors,
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0178
High Courts26 Mar 2018Dismissed
Avtar Singh Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0177
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts26 Mar 2018Disposed off
Geeta Vs Davinder Singh Chahal
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0176
Hindu Marriage Act, 1955 — Section 13, 23(2), 24
High Courts26 Mar 2018Dismissed
Santosh Kumari & Ors Vs Anil Patial
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0175
Indian Penal Code, 1860 — Section 120B, 148, 149, 304, 304A, 323, 427, 341, 452, 504, 506Code of Criminal Procedure, 1973 — Section 482
High Courts23 Mar 2018
Food Corporation Of India, District Amritsar Vs Presiding Officer Cgit And Another
Punjab And Haryana At Chandigarh · (2018) 158 FLR 684
High Courts23 Mar 2018Allowed
Mangal Singh Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 98
Specific Relief Act, 1963 — Section 28Code Of Civil Procedure, 1908 — Section 148
High Courts23 Mar 2018
Court On Its Own Motion Vs Mulkh Raj, Asi & Naresh Kumar Sho, P.S. Basti Bawa Khel, District Jalandhar
Punjab And Haryana At Chandigarh · (2018) 2 RCR(Cri) 819
Indian Penal Code, 1860 — Section 173, 178, 179, 180, 192, 195, 228, 379B, 411, 499, 511Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Code Of Criminal Procedure, 1973 — Section 173(2), 193, 345, 346, 348, 432, 439, 480, 482,
High Courts23 Mar 2018Disposed off
Shri Ram General Insurance Company Ltd Vs Samina And Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0174
Motor Vehicles Act, 1988 — Section 166
High Courts23 Mar 2018Allowed
Nand Lal@ Nand Kishore and another Vs Shanti and others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 120
Transfer of Property Act, 1882 — Section 122, 123
High Courts22 Mar 2018Dismissed
Rohtash Singh Vs Sanwal Ram And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 16
Transfer Of Property Act, 1882 — Section 6, 10, 12, 52, 53ARegistration Act, 1908 — Section 17, 49
High Courts22 Mar 2018Allowed
Birawa Bai And Ors Vs Jagdish Singh And Ors
Punjab And Haryana At Chandigarh · (2018) 03 P&H CK 0172