High Courts03 Apr 2018Dismissed
Dalbir Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0022
Code Of Criminal Procedure, 1973 — Section 446, 20Narcotic Drugs and Psychotropic Substances Act, 1985
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 127 of 150
High Courts03 Apr 2018
Mohan Lal Vs Vidya Devi and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0021
High Courts03 Apr 2018
Seema Vs State of Punjab & Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0020
High Courts03 Apr 2018Allowed
Chamaza @ Chimize Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0019
Motor Vehicles Act, 1988 — Section 207Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 61
High Courts03 Apr 2018Disposed Of
Rajinder Pal Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0018
High Courts03 Apr 2018Allowed
Mohit Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0017
Indian Penal Code 1860 — Section 452, 305
High Courts03 Apr 2018Dismissed
Sushila Devi @ Sheela Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0016
Code Of Criminal Procedure, 1973 — Section 438
High Courts03 Apr 2018Disposed Of
Sarvar Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0015
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3 (1) (c)
High Courts03 Apr 2018Allowed
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0014
High Courts03 Apr 2018Disposed Of
Manjeet Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0012
Code Of Criminal Procedure, 1973 — Section 88
High Courts03 Apr 2018Dismissed
Jaspal Singh @ Pala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0011
High Courts03 Apr 2018Disposed Of
Baljit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0010
Code Of Criminal Procedure, 1973Indian Penal Code 1860 — Section 467, 506, 120B, 420
High Courts03 Apr 2018Disposed Of
Amanpreet Kaur @ Raju Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0009
High Courts03 Apr 2018Allowed
Gurmail Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0008
Indian Penal Code 1860 — Section 302, 149, 120B, 307Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Apr 2018Dismissed
Anil Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0007
Constitution Of India, 1950 — Article 15
High Courts03 Apr 2018Allowed
Harbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0006
Indian Penal Code 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts03 Apr 2018Allowed
Didar Singh @ DARA Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0005
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 61, 18Indian Evidence Act, 1872 — Section 25Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Apr 2018Disposed Of
Prince Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0004
High Courts03 Apr 2018Disposed Of
Sher Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0003
High Courts03 Apr 2018Dismissed
Baljinder Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0002
Code Of Criminal Procedure, 1973 — Section 438