High Courts03 Apr 2018Allowed
Narma Devi and others Vs Mange Ram and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0083
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 124 of 150
High Courts03 Apr 2018Disposed Of
Punjab State Wareousing Corporation Chandigarh and others Vs Bhushan Chander
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0082
High Courts03 Apr 2018Disposed Of
Sumit Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0081
High Courts03 Apr 2018Allowed
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0080
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Apr 2018Dismissed
Ranjit Singh @ Rana Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0079
High Courts03 Apr 2018Allowed
Jasvir Singh @ Sheeru @ Shira Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0078
Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts03 Apr 2018Allowed
Baljinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0077
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 61, 22
High Courts03 Apr 2018Disposed Of
Bahadar Ali Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0076
Code Of Criminal Procedure, 1973 — Section 164
High Courts03 Apr 2018Allowed
Janamdeep Singh @ Mohandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0075
Code Of Criminal Procedure, 1973 — Section 319
High Courts03 Apr 2018Disposed Of
Many Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0074
High Courts03 Apr 2018Dismissed
Dharamabir Singh Vs Chaudhary Charan Singh Hry. Agricultural University and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0073
High Courts03 Apr 2018Disposed Of
Manish and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0072
High Courts03 Apr 2018Dismissed
M/s Poonian Co-operative Agricultural Services Society Ltd Vs Presiding Officer and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0071
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts03 Apr 2018Dismissed
Shiv Mohan Sharma Vs Bar Council of Punjab and Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0070
High Courts03 Apr 2018Dismissed
Baldev Singh Vs State of Punjab & Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0069
Constitution Of India, 1950 — Article 226, 227
High Courts03 Apr 2018Disposed Of
Chatar Singh and others Vs National Highway Authority of India and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0067
National Highways Act, 1956
High Courts03 Apr 2018Dismissed
Executive Engineer, Shahpurkandi Dam Division No.4 and others Vs Workmen through President, Thein Dam Workers Union and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0066
High Courts03 Apr 2018Disposed Of
Surjit Singh Vs State Of Punjab Etc.
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0065
Constitution of India, 1950 — Article 226, 227
High Courts03 Apr 2018Allowed
Kewal Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0064
Indian Penal Code 1860 — Section 325
High Courts03 Apr 2018Dismissed
M/s Eagle Hunters Pvt. Ltd Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0063