High Courts05 Apr 2018Dismissed
Amritpal Singh Shergill Vs Parminder Kaur Johal @ Parminder Kaur Shergill
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 123
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 117 of 150
High Courts05 Apr 2018Disposed off
Rakesh Duggal Vs Roopa Malhotra
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0314
Limitation Act, 1963 — Section 5
High Courts05 Apr 2018
Tanu Sharma and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0202
Code Of Criminal Procedure, 1973 — Section 82, 482, 397Constitution Of India, 1950 — Article 227Prevention of Corruption Act, 1988
High Courts05 Apr 2018Partly Allowed
Rajinder Kaur (deceased) through legal heir Usha Vs Gurbhajan Kaur (deceased) through LRs Upinder Kaur and others , S.C.Bhalla Vs Smt.Usha and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0201
Partition Act, 1893Transfer of Property Act, 1882 — Section 106Partition Act 1983
High Courts05 Apr 2018Dismissed
Neeraj Vs State of Haryana & others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0200
Constitution Of India, 1950 — Article 16(1)
High Courts05 Apr 2018Allowed
Kulwant alias Monu Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0199
Constitution Of India 1950 — Article 226, 227Prisons Act 1894 — Section 42
High Courts05 Apr 2018Disposed Of
Ram Pal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0198
High Courts05 Apr 2018Allowed
Lovejeet Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0197
Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Apr 2018Disposed Of
Dharmender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0196
Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Apr 2018Allowed
Nita Vs Sarla Devi through her LRs Raj Kumar and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0195
Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts05 Apr 2018Allowed
Balaram Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0194
High Courts05 Apr 2018Allowed
Gurmail Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0193
High Courts05 Apr 2018Dismissed
Vinod Kumar Vs State of Haryana & another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0192
High Courts05 Apr 2018Disposed Of
Saggar Steels Pvt. Ltd Vs Kotak Mahindra Bank Limited and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0191
High Courts05 Apr 2018Dismissed
Mansa Ram Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0190
High Courts05 Apr 2018Disposed Of
Smt. Anju Mehta Vs Haryana Urban Development Authority (HUDA) and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0189
Constitution Of India — Article 226, 227
High Courts05 Apr 2018Partly Allowed
Meena Bansal and another Vs State Bank of India and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0188
High Courts05 Apr 2018Disposed Of
Jasvir Singh Vs State of Punjab & Ors
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0187
Constitution Of India, 1950 — Article 226, 227
High Courts05 Apr 2018Disposed Off
Poonam Rani Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0186
Constitution Of India, 1950 — Article 226, 227
High Courts05 Apr 2018Disposed Of
Parbodh Kumar Sharma Vs The British India Corp. Ltd. And Another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0185
Constitution Of India, 1950 — Article 226, 227