High Courts10 Aug 2026Allowed

State (NCT Of Delhi) Vs Sajid Ali

Delhi High Court · (2026) 08 DEL CK 4454

Code of Criminal Procedure, 1973-Section 378(3), 207, 313(1)(b), 232, 386(1), 378 and 379, Chapter XII, Chapter XIII, 154, 156, 157, Proviso (b) to Section 157(1), 235(2)Indian Penal Code, 1860-Sections 354A, 354D, 354A(1)(i)Protection of Children from Sexual Offences Act, 2012-Section 10, 12
High Courts10 Aug 2026Partly Allowed

Mohan @ Sunny Vs State (NCT Of Delhi)

Delhi High Court · (2026) 08 DEL CK 4455

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Indian Penal Code, 1860-Section 377Protection of Children from Sexual Offences Act, 2012-Section 6, 8, 4, 5(m)