High Courts18 Dec 1986Allowed
M.K. Malhotra Vs Smt. Kirti Malhotra
Delhi High Court · AIR 1987 Delhi 266
Hindu Marriage Act, 1955 — Section 13(1)(i)(a), 28
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 1 of 24
High Courts17 Dec 1986
J.K. Synthetics Ltd. Vs Income Tax Officer
Delhi High Court · (1987) 33 TAXMAN 581
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 210, 212, 273, 273(1)(a), 275Penal Code, 1860 (IPC) — Section 109, 177, 179, 277, 278
High Courts17 Dec 1986
State Vs Shankar @ Raju
Delhi High Court · (1988) CriLJ 780 : (1987) 12 DRJ 240
High Courts17 Dec 1986
J. K. SYNTHETICS LIMITED and ANR Vs INCOME TAX OFFICER and Others
Delhi High Court · (1987) 62 CTR 19
High Courts17 Dec 1986
The State Vs Shankar alias Raju
Delhi High Court · (1988) CriLJ 780 : (1987) 12 DRJ 240
High Courts17 Dec 1986
J.K. Synthetics Ltd. and another Vs Income Tax Officer, Central Circle-xviii, New Delhi, and others
Delhi High Court · (1987) 168 ITR 467
High Courts15 Dec 1986
Purshottam Kumar Vs M.L. Wadhawan and Others
Delhi High Court · (1987) 12 DRJ 162 : (1986) 1 ILR Delhi 494
High Courts15 Dec 1986
Shankar Aiyer and Co. and Another Vs The State
Delhi High Court · (1987) 31 DLT 254 : (1987) 12 DRJ 204
High Courts12 Dec 1986
Indian Aluminium Cables Ltd. Vs Bawa Sandeep Singh and Others
Delhi High Court · (1987) 31 DLT 251
High Courts12 Dec 1986
Roma Deb and Others Vs R.C. Sood and Co. Pvt. Ltd.
Delhi High Court · (1990) 67 CompCas 350 : (1986) ILR Delhi 498
High Courts11 Dec 1986
S.C. Dikshit Vs Union of India and Others
Delhi High Court · (1987) 12 DRJ 157
Civil Services Fundamental Rules — Rule 56J
High Courts11 Dec 1986
T.L. Arora and Others Vs Ganga Ram Agarwal and Others
Delhi High Court · (1987) 31 DLT 210
High Courts10 Dec 1986
The New India Assurance Company Limited Vs Ena Sethi and Others
Delhi High Court · (1987) 1 ACC 212
High Courts10 Dec 1986
Pratap Steel Rolling Mills Ltd. Vs Commissioner of Sales Tax
Delhi High Court · (1986) 1 ILR Delhi 514 : (1987) RLR 97 : (1987) 65 STC 88
High Courts09 Dec 1986
Safdar Husain and Others Vs Deputy Custodian General of Evacuee Property and Appellate Officer and Others
Delhi High Court · (1986) 12 DEL CK 0001
Administration of Evacuee Property Act, 1950 — Section 10(2), 10(2)(o), 12, 27
High Courts08 Dec 1986Allowed
Modi Rubber Ltd. Vs Union of India and Others
Delhi High Court · (1987) 12 ECC 302 : (1987) 12 ECR 850 : (1987) 29 ELT 502 : (1986) ILR Delhi 235