Delhi High Court Judgments 2019

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 21(c), 25, 35, 42, 50, 53, 54, 57, 67Code Of Criminal Procedure, 1973 — Section 161, 313Foreigners Act, 1946 — Section 14

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High Courts27 Dec 2019Disposed Of

Mallika Malhotra & Ors Vs Guru Gobind Singh Indraprastha University & Ors.

Delhi High Court · (2019) 12 DEL CK 0359

Constitution Of India, 1950 — Article 32, 136, 226Code Of Civil Procedure, 1908 — Section 11

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High Courts24 Dec 2019Dismissed

Directorate General, Border Security Force & Anr. Vs NIIT Technologies Limited

Delhi High Court · (2020) 1 AD(Delhi) 638

Arbitration And Conciliation Act, 1996 — Section 18, 28(3), 31(3), 34, 34(2), 34(2A), 34(2)(a)(iii), 48, 48(2)(b)(ii)

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High Courts24 Dec 2019Dismissed

SFLC.In Vs Union Of India & Ors

Delhi High Court · (2019) 12 DEL CK 0415

Constitution Of india, 1950 — Article 226Indian Telegraph Act, 1885 — Section 7

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High Courts24 Dec 2019Disposed Of

Madhubala Vs State

Delhi High Court · (2019) 12 DEL CK 0414

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High Courts24 Dec 2019Dismissed

Abdul Wahid Siddibappa Vs National Investigating Agency

Delhi High Court · (2019) 12 DEL CK 0413

Code Of Criminal Procedure, 1973 — Section 173National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 121A, 123

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High Courts24 Dec 2019Allowed

M/S Bilva Knowledge Foundation & Anr Vs M/S CL Educate Limited

Delhi High Court · (2019) 12 DEL CK 0412

Arbitration And Conciliation Act, 1996 — Section 9, 11(6), 12

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High Courts24 Dec 2019Dismissed

NBCC (India) Ltd Vs Additional Commissioner Of Income Tax & Ors

Delhi High Court · (2019) 12 DEL CK 0411

Constitution Of india, 1950 — Article 226Income Tax Rules, 1962 — Rule 37BAIncome Tax Act, 1961 — Section 142(1), 142(2A), 143(2), 199, 288(2)

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High Courts24 Dec 2019Disposed Of

Om Prakash Vs East Delhi Municipal Corporation

Delhi High Court · (2019) 12 DEL CK 0410

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High Courts24 Dec 2019Disposed Of

National Highways Authority Of India Vs Patel Knr (Jv)

Delhi High Court · (2019) 12 DEL CK 0402

Arbitration and Conciliation Act, 1996 — Section 3A(1), 34, 37

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High Courts24 Dec 2019Dismissed

State Vs Sunil Kumar

Delhi High Court · (2019) 12 DEL CK 0395

Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 363, 375, 376, 506

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High Courts24 Dec 2019Allowed

GAIL (India) Limited Vs Bhilosa Industries Pvt Ltd

Delhi High Court · (2019) 12 DEL CK 0394

Arbitration and Conciliation Act, 1996 — Section 29A(1), 29A(4)

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High Courts24 Dec 2019Allowed

Andhra Pradesh Gas Power Corporation Limited Vs Gail (India) Limited

Delhi High Court · (2019) 12 DEL CK 0393

Arbitration and Conciliation Act, 1996 — Section 29A(1), 29A(5)

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High Courts24 Dec 2019Dismissed

Vikas Jaitly Vs Ashok Kapoor

Delhi High Court · (2019) 12 DEL CK 0392

Delhi Rent Control Act, 1958 — Section 14(1)(e)

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High Courts24 Dec 2019Dismissed

Rajeev Agarwal Vs Union Of India And Ors

Delhi High Court · (2019) 12 DEL CK 0391

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High Courts24 Dec 2019Allowed

Avani Singh Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2019) 12 DEL CK 0390

Code Of Criminal Procedure, 1973 — Section 156(3), 200, 497Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 468, 471

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High Courts24 Dec 2019Disposed Of

M/S Cholamandalam Investment & Finance Company Ltd Vs Raj Kumar Kohli & Ors

Delhi High Court · (2019) 12 DEL CK 0389

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Delhi High Court judgments, 2019