Delhi High Court Judgments 2015

High Courts29 Dec 2015Disposed Off

RKDF Medical College Hospital and Research Centre and Others Vs Union of India and Others

Delhi High Court · (2015) 12 DEL CK 0286

Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10(A)(4), 10A, 10A(4)

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High Courts23 Dec 2015Dismissed

Subhash Chhabra Vs State

Delhi High Court · (2015) 12 DEL CK 0292

Penal Code, 1860 (IPC) - Section 354, 376, 506

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High Courts23 Dec 2015

Dalmia Cement (Bharat) Ltd. Vs The Commissioner of Income Tax

Delhi High Court · (2015) 12 DEL CK 0291

Income Tax Act, 1961 - Section 260A, 32A, 32A(1), 32A(2), 32A(8B)(a)Mines and Minerals (Development and Regulation) Act, 1957 - Section 9Tamil Nadu Panchayats Act, 1958 - Section 115, 116

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High Courts23 Dec 2015Dismissed

Gulab Singh Vs State of NCT of Delhi and Others

Delhi High Court · (2016) 226 DLT 404 : (2016) 1 JCC 315

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 302, 34, 406, 420

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High Courts23 Dec 2015

Sai Nath Enterprises and Others Vs North Delhi Municipal Corporation and Others

Delhi High Court · (2015) 12 DEL CK 0278

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 30 Rule 1, Order 30 Rule 2, Order 30 Rule 30, Order 39 Rule 1Delhi Municipal Corporation Act, 1957 - Section 477, 478Evidence Act, 1872 - Section 114, 16

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High Courts23 Dec 2015Dismissed

MMTC Ltd. Vs Belcom J.V.

Delhi High Court · (2016) 1 ARBLR 129 : (2016) 226 DLT 247 : (2016) 154 DRJ 364

Arbitration and Conciliation Act, 1996 - Section 34, 37, 37(1)Limitation Act, 1963 - Section 14, 18, 3

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High Courts23 Dec 2015

Bausch & Lomb Eyecare (India) Pvt. Ltd. Vs The Additional Commissioner of Income Tax

Delhi High Court · (2016) 283 CTR 296 : (2016) 381 ITR 227 : (2016) 237 TAXMAN 24

Income Tax Act, 1961 - Section 10(2)(xv), 143(2), 260A, 37, 37(1)

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High Courts23 Dec 2015

Honda Siel Power Products Limited Vs Deputy Commissioner of Income Tax

Delhi High Court · (2016) 283 CTR 322 : (2016) 237 TAXMAN 304

Income Tax Act, 1922 - Section 10(2)(xv)Income Tax Act, 1961 - Section 142(1), 143(2), 260A, 37, 37(1)

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High Courts23 Dec 2015Allowed

Arkesh Jain and Others Vs Ishrar and Others

Delhi High Court · (2016) 1 ACC 92 : (2016) 1 AD 746 : (2016) 154 DRJ 320

Constitution of India, 1950 - Article 14, 15(1)

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High Courts23 Dec 2015Allowed

In Re: Signatureglobal Resources Private Limited and Ors.

Delhi High Court · (2015) 12 DEL CK 0180

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High Courts23 Dec 2015Allowed

In Re: Lloyds Line Pipes Limited and Ors.

Delhi High Court · (2015) 12 DEL CK 0179

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High Courts23 Dec 2015Allowed

In Re: Bijli Holdings Private Limited and Ors.

Delhi High Court · (2015) 12 DEL CK 0178

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High Courts23 Dec 2015Allowed

In Re: Trophy Holdings Private Limited and Ors.

Delhi High Court · (2015) 12 DEL CK 0177

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High Courts23 Dec 2015Disposed Off

Linda Eastwood Vs Union of India and Others

Delhi High Court · (2016) 1 JCC 383

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 2(n)(v), 4

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High Courts23 Dec 2015Allowed

In Re: AD2C Holdings Private Limited and Ors.

Delhi High Court · (2015) 12 DEL CK 0132

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High Courts23 Dec 2015Allowed

In Re: Jyoti Knits Private Limited and Ors.

Delhi High Court · (2015) 12 DEL CK 0131

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High Courts23 Dec 2015

In Re: Avantha Business Solutions Limited

Delhi High Court · (2015) 12 DEL CK 0130

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High Courts23 Dec 2015Allowed

In Re: Ranoson Springs Private Limited and Ors.

Delhi High Court · (2015) 12 DEL CK 0129

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High Courts23 Dec 2015Allowed

In Re: Pratibha Buildtech Private Limited and Ors.

Delhi High Court · (2015) 12 DEL CK 0128

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High Courts23 Dec 2015Allowed

Tarun Priyadarshi and Ors Vs The State and Others

Delhi High Court · (2015) 12 DEL CK 0122

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Hindu Marriage Act, 1955 - Section 13(B)(1&2), 13B(1), 13B(2)

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Delhi High Court judgments, 2015