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Delhi High Court judgments, 2015

4,233 judgments · page 3 of 212

High Courts22 Dec 2015Dismissed

Akhand Pratap Singh Vs CBI

Delhi High Court · (2016) 3 AD 566 : (2016) CriLJ 1209 : (2016) 226 DLT 176 : (2016) 154 DRJ 205

Criminal Procedure Code, 1973 (CrPC) - Section 197, 482Delhi Special Police Establishment Act, 1946 - Section 2, 5, 5(2), 6, 6(1)Penal Code, 1860 (IPC) - Section 109, 161, 21, 468, 471
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High Courts21 Dec 2015Dismissed

State Vs Mohit

Delhi High Court · (2017) 1 ADDelhi 461

Penal Code, 1860 (IPC) - Section 366, Section 376(i), Section 506Protection of Children from Sexual Offences Act, 2012 - Section 4
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High Courts21 Dec 2015Disposed Off

Devender Bhati Vs Chander Kanta

Delhi High Court · (2016) 226 DLT 378

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1Delhi Rent Control Act, 1958 - Section 50East Punjab Urban Rent Restriction Act, 1949 - Section 13A
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High Courts21 Dec 2015Allowed

Puneet Vs State of Delhi

Delhi High Court · (2015) 12 DEL CK 0138

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 428Penal Code, 1860 (IPC) - Section 201, 302, 34
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High Courts21 Dec 2015

Sumer Singh and Others Vs State

Delhi High Court · (2015) 12 DEL CK 0059

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b), 35, 40, 42
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