High Courts18 Dec 2015Dismissed
Vinod Kumar Vs DDA
Delhi High Court · (2016) 1 LLJ 573
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25, 25F, 25-F
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 5 of 212
High Courts18 Dec 2015
Pranav and Others Vs The State of NCT of Delhi
Delhi High Court · (2015) 12 DEL CK 0038
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Evidence Act, 1872 - Section 134
High Courts18 Dec 2015Allowed
Sanjeet Kumar Vs State NCT of Delhi
Delhi High Court · (2015) 12 DEL CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 301, 428Evidence Act, 1872 - Section 26Penal Code, 1860 (IPC) - Section 201, 302
High Courts18 Dec 2015
Pr. Commissioner of Income Tax-03 Vs Flucky Leasing & Finance Pvt. Ltd.
Delhi High Court · (2015) 12 DEL CK 0006
Income Tax Act, 1961 - Section 132, 132(1), 142(1), 143(2), 143(3)
High Courts17 Dec 2015Dismissed
Sadh Foundation Vs Union of India
Delhi High Court · (2015) 12 DEL CK 0279
High Courts17 Dec 2015Dismissed
Manohar Lal Sharma Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0244
Constitution of India, 1950 - Article 21
High Courts17 Dec 2015Allowed
Ranjana Bali Vs State (GNCT of Delhi) and Others
Delhi High Court · (2015) 12 DEL CK 0242
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 279, 307
High Courts17 Dec 2015Disposed Off
Court on its Own Motion Vs Seema Sapra
Delhi High Court · (2016) 1 AD 1 : (2016) 154 DRJ 185
Contempt of Courts Act, 1971 - Section 14, 14(1), 14(2), 15, 18
High Courts17 Dec 2015Dismissed
Punjab National Bank and Others Vs Kingfisher Airlines Limited and Others
Delhi High Court · (2016) 3 AD 531 : (2016) 154 DRJ 164 : (2016) 133 SCL 317
Advocates Act, 1961 - Section 30Banking Regulation Act, 1949 - Section 35AConstitution of India, 1950 - Article 136, 136(1), 19(1)(g)
High Courts17 Dec 2015Dismissed
MIDAS Touch Investors Association Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0147
High Courts17 Dec 2015Allowed
Gyan Chand and Others Vs State
Delhi High Court · (2015) 12 DEL CK 0140
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173Penal Code, 1860 (IPC) - Section 302
High Courts17 Dec 2015Disposed Off
Kotak Mahindra Bank Ltd. Vs Anuj Kumar Tyagi
Delhi High Court · (2016) 1 AD 531
Contract Act, 1872 - Section 73Limitation Act, 1963 - Section 3
High Courts17 Dec 2015Disposed Off
Prabhu Dayal Dandriyal Vs Union of India and Others
Delhi High Court · (2016) 154 DRJ 158
High Courts17 Dec 2015Disposed Off
Jaibharat Textile and Real Estate Ltd. Vs Regional Provident Fund Commissioner-II
Delhi High Court · (2016) 1 AD 192 : (2016) 148 FLR 910 : (2016) 1 LLJ 661 : (2016) LLR 125
Central Excises and Salt Act, 1944 - Section 35FConstitution of India, 1950 - Article 226, 227Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15(1), 22(1)
High Courts17 Dec 2015Dismissed
Deepak Anand Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0083
High Courts17 Dec 2015Dismissed
Madhur Eshwar Rao Basude and Others Vs Medical Council of India and Others
Delhi High Court · (2015) 12 DEL CK 0076
Constitution of India, 1950 - Article 14Indian Medical Council Act, 1956 - Section 13(4A), 15, 15(1), 2(h), 21
High Courts17 Dec 2015
Pr. Commissioner of Income Tax Delhi-2 Vs Bharti Overseas Pvt. Ltd.
Delhi High Court · (2016) 237 TAXMAN 417
Income Tax Act, 1961 - Section 10(34), 14A, 14A(1), 14A(2), 14A(3)
High Courts17 Dec 2015Disposed Off
Superflo Pvt. Ltd. Vs Sandhyamani Associates (P) Ltd. and Others
Delhi High Court · (2015) 12 DEL CK 0047
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Trade Marks Act, 1999 - Section 27, 29, 29(1), 29(4)
High Courts17 Dec 2015Allowed
Tilak Raj Vs State
Delhi High Court · (2016) 1 JCC 391
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, 356
High Courts16 Dec 2015Dismissed
Jai Balaji Security Services (Regd.) and Others Vs A.P.F.C. Delhi (North) and Others
Delhi High Court · (2016) 154 DRJ 110 : (2016) 148 FLR 644 : (2016) LLR 118