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Delhi High Court judgments, 2011

5,105 judgments · page 1 of 256

High Courts24 Dec 2011

Bharti Arora Vs Union of India and Others

Delhi High Court · (2011) 12 DEL CK 0125

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 3(3)Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 132, 135
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High Courts23 Dec 2011Disposed Off

Ajay Mehndiratta Vs Union of India and Others

Delhi High Court · (2011) 12 DEL CK 0346

Constitution of India, 1950 — Article 14, 21Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 30, 33, 38, 39
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High Courts23 Dec 2011Dismissed

Pamela Sharda Vs Rama Sharda

Delhi High Court · (2012) 3 AD 76 : (2012) 186 DLT 138

Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 65, 27
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High Courts23 Dec 2011Allowed

Bhim Singh and Ors Vs State

Delhi High Court · (2011) 12 DEL CK 0230

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 34
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High Courts23 Dec 2011Allowed

Deepak Vs State

Delhi High Court · (2012) 1 JCC 230

Criminal Procedure Code, 1973 (CrPC) — Section 311
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High Courts23 Dec 2011

Aitreya Limited Vs Dans Energy Pvt Ltd and Others

Delhi High Court · (2012) 127 DRJ 565

Arbitration and Conciliation Act, 1996 — Section 17, 37(2), 9International Chamber of Commerce Arbitration Rules, 1998 — Article 23, 33(1), 34, 34(12), 34(3)Singapore International Arbitration Centre Rules, 2010 — Rule 32
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