High Courts19 Dec 1983
Tikam Chand and Others Vs State
Delhi High Court · (1984) CriLJ 1042 : (1984) 1 Crimes 880 : (1984) 6 DRJ 343 : (1984) RLR 447
COURT ARCHIVE
Delhi High Court judgments, 1983
381 judgments · page 1 of 20
High Courts19 Dec 1983
Pran Nath Dhawan Vs Union of India and another
Delhi High Court · (1984) 17 ELT 12
High Courts19 Dec 1983
Additional Commissioner of Income Tax, Delhi-III Vs Manjeet Engineering Industries
Delhi High Court · (1984) ILR Delhi 787 : (1985) 154 ITR 509 : (1984) 18 TAXMAN 235
High Courts19 Dec 1983
Harish Chandra and others Vs Commissioner of Income Tax
Delhi High Court · (1985) 45 CTR 319 : (1985) 154 ITR 478 : (1984) 19 TAXMAN 474
High Courts19 Dec 1983
Mohammed Yunus Vs Delhi Transport Corporation
Delhi High Court · (1984) 1 ACC 336
High Courts19 Dec 1983
Mohd. Yunus Vs D.T.U. (now Delhi Transport Corporation)
Delhi High Court · (1984) RLR 636
High Courts19 Dec 1983
Neelam Chaturvedi Vs Mukul Kumar Chaturvedi and Another
Delhi High Court · (1984) 1 Crimes 472 : (1984) 25 DLT 177 : (1984) 6 DRJ 221 : (1984) RLR 84
High Courts19 Dec 1983Allowed
Sugar Mills Co. Ltd. and Another Vs Joint Secretary (Sugar), Govt. of India and Others
Delhi High Court · AIR 1984 Delhi 282
High Courts16 Dec 1983
N. Ecko Dry Cleaners Vs Ram Kishan Ahuja
Delhi High Court · (1984) 25 DLT 329 : (1984) 6 DRJ 247
High Courts16 Dec 1983
Civil Miscellaneous Mancat Ram Vs Delhi Development Authority and Others
Delhi High Court · AIR 1984 Delhi 246 : (1984) RLR 223
High Courts16 Dec 1983
D.L.F. United Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 40 CTR 31 : (1984) 149 ITR 24 : (1984) 17 TAXMAN 52 : (1984) 16 TAXMAN 456
High Courts16 Dec 1983
Delhi Transport Corporation Vs D.D. Gufta and Others
Delhi High Court · (1984) 25 DLT 362
High Courts16 Dec 1983
Delhi Transport Corporation Vs D.D. Gupta and another
Delhi High Court · (1984) ILR Delhi 869 : (1984) 2 LLJ 79
High Courts15 Dec 1983
S.K. Export Corporation Vs Punjab and Sind Bank
Delhi High Court · (1984) RLR 434
High Courts15 Dec 1983
Crescent Capacitors Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1985) 45 CTR 15 : (1984) 149 ITR 285 : (1985) 20 TAXMAN 325
High Courts14 Dec 1983
Sharda Trading Company Vs Commissioner of Income Tax
Delhi High Court · (1984) 40 CTR 274 : (1984) 149 ITR 19 : (1984) 17 TAXMAN 49
High Courts08 Dec 1983
Union of India Vs R.C. Jain
Delhi High Court · (1984) 25 DLT 245 : (1984) LabIC 1935
High Courts08 Dec 1983
Commissioner of Income Tax, Delhi-I Vs H.G. Gupta and Sons
Delhi High Court · (1984) 42 CTR 178 : (1984) 149 ITR 253 : (1984) 17 TAXMAN 287
High Courts06 Dec 1983
Meva Ram Arya Vs Delhi Administration and Others
Delhi High Court · AIR 1984 Delhi 123 : (1984) 25 DLT 201